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ITAT Delhi Bench

78,252 judgments

BAINU ANAND AHUJA,DELHI vs INCOME TAX OFFICER, WARD 71(4), DELHI

ITA 247/DEL/2026[2017-18]Status: Disposed10/2/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SATENDER KUMAR,SARITA VIHAR vs INCOME TAX OFFICER, CIVIC CENTRE

ITA 229/DEL/2026[2020-21]Status: Disposed10/2/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

MURTI DEVI,REWARI vs ITO WARD 2, REWARI

ITA 225/DEL/2026[2017-18]Status: Disposed10/2/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SHRIDHAR FINANCIAL SERVICES PRIVATE LIMITED,DELHI vs ITO WARD 23(3), DELHI

ITA 216/DEL/2026[2018-19]Status: Disposed10/2/2026AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

S K LUMBER PRIVATE LIMITED,DELHI vs ITO WARD 23(3), DELHI

ITA 211/DEL/2026[2022-23]Status: Disposed10/2/2026AY 2022-23

Sh. Satbeer Singh Godara (Judicial Member)

BHAWANA SHARMA,GURUGRAM vs ITO WARD 1(3) GURGAON, GURGAON

ITA 184/DEL/2026[2016-17]Status: Disposed10/2/2026AY 2016-17

Sh. Satbeer Singh Godara (Judicial Member)

NAGPAL ,UTTAR PRADESH vs ITO WARD -2 (5) , CHANDAUSI

ITA 179/DEL/2026[2018-19]Status: Disposed10/2/2026AY 2018-19

BRAHAM DUTT VASHIST,GURGAON vs ITO-WARD -1(3),GURGAON, GURGAON

ITA 170/DEL/2026[2014-15]Status: Disposed10/2/2026AY 2014-15

Sh. Satbeer Singh Godara (Judicial Member)

RAS CO OP GROUP HOUSING SOCIETY LTD,EAST DELHI vs ITO, VIKAS BHAWAN

ITA 168/DEL/2026[2012-13]Status: Disposed10/2/2026AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

KRISHNA,DELHI vs ITO WARD 36(1), DELHI

ITA 166/DEL/2026[2017-18]Status: Disposed10/2/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

THE FEDERATION OF INDIAN PUBLISHERS,NEAR JNU vs WARD EXEMP 2(3), DELHI, CIVIC CENTRE,NEW DELHI

ITA 163/DEL/2026[2024-25]Status: Disposed10/2/2026AY 2024-25

Sh. Satbeer Singh Godara (Judicial Member)

INCOME TAX OFFICER, FARIDABAD vs SAVITA BHATIA, FARIDABAD

ITA 148/DEL/2026[2015]Status: Disposed10/2/2026

Sh. Satbeer Singh Godara (Judicial Member)

RAMAVTAR,REWARI vs ITO, REWARI, REWARI

ITA 140/DEL/2026[2020-21]Status: Disposed10/2/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

KRISHAN PAL,GURGAON vs ITO,WARD 2(2)-GURGAON, GURGAON

ITA 139/DEL/2026[2014-15]Status: Disposed10/2/2026AY 2014-15

Sh. Satbeer Singh Godara (Judicial Member)

KAMLESH KUMAR AGGARWAL,DELHI vs ITO WARD 49(4), DELHI

ITA 7182/DEL/2025[2017-18]Status: Disposed10/2/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SHIMLA W/O SHRI KIRAN SINGH,UTTARPRADESH vs SANDHAYA MAURYA ITO WARD-2 (2) (3), GHAZIABAD

ITA 7041/DEL/2025[2020-21]Status: Disposed10/2/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

DECENT SECURITIES P LTD,DELHI vs ACIT, CIRCLE- 7(1), DELHI

ITA 6472/DEL/2025[2017-18]Status: Disposed10/2/2026AY 2017-18

MOHAN UDYOG PVT. LTD.,DELHI vs ITO WARD 17(3), DELHI

ITA 6381/DEL/2025[2017-18]Status: Disposed10/2/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

MANOJ SABOO,NEW DELHI vs ITO- WARD 58(2), NEW DELHI

ITA 4816/DEL/2025[2011-12]Status: Disposed10/2/2026AY 2011-12

INCOME TAX OFFICER, WARD-6(1), NEW DELHI, I.P.. ESTATE vs CONTINENTAL CONSTRUCTION LTD, DELHI

ITA 3211/DEL/2025[2010-11]Status: Disposed10/2/2026AY 2010-11

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)