ITAT Delhi Bench

78,252 judgments

BHASIN MOTORS LTD,NEW DELHI vs ACIT, CIRCLE -(4)2, NEW DELHI

ITA 5544/DEL/2019[2014-15]Status: Disposed11/2/2026AY 2014-15

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2138/DEL/2019[2015-16]Status: Disposed11/2/2026AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2137/DEL/2019[2014-15]Status: Disposed11/2/2026AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2136/DEL/2019[2013-14]Status: Disposed11/2/2026AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2135/DEL/2019[2012-13]Status: Disposed11/2/2026AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2134/DEL/2019[2011-12]Status: Disposed11/2/2026AY 2011-12

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2133/DEL/2019[2010-11]Status: Disposed11/2/2026AY 2010-11

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KUMAR FOODS INDUSTRIES LTD.,DELHI vs ACIT, CENTRAL CIRCLE- 27, NEW DELHI

ITA 2132/DEL/2019[2009-10]Status: Disposed11/2/2026AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

BHASIN MOTORS PVT. LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, NEW DELHI

ITA 1699/DEL/2019[2014-15]Status: Disposed11/2/2026AY 2014-15

SHRING CONSTRUCTION COMPANY PVT. LTD.,DEHRADUN vs DCIT, CIRCLE-2, MUZAFFARNAGAR

ITA 7057/DEL/2018[2012-13]Status: Disposed11/2/2026AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI

ITA 6217/DEL/2018[2015-16]Status: Disposed11/2/2026AY 2015-16

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, NEW DELHI vs M/S. THHYSSENKRUPP ELEVATOR (INDIA) PVT. LTD.,, DELHI

ITA 3658/DEL/2017[2011-12]Status: Disposed11/2/2026AY 2011-12

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

THYSSENKRUPP ELEVATOR (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3015/DEL/2017[2011-12]Status: Disposed11/2/2026AY 2011-12

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. CIMMCO LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5724/DEL/2016[2005-06]Status: Disposed11/2/2026AY 2005-06

M/S SHRING CONSTRUCTION CO. PVT. LTD.,,DEHRADUN vs ACIT, MUZAFFARNAGAR

ITA 5226/DEL/2016[2012-13]Status: Disposed11/2/2026AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

FINANCIAL AND RISK ORGANISATION LIMITED vs THE INCOME TAX OFFICER CIRCLE INT. TAX 1(3)(1) NEW DELHI

W.P.(C)/17641/202510/2/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs GOURAV BATRA, DELHI

ITITA 7/DEL/2025[2013-14]Status: Disposed10/2/2026AY 2013-14

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs HCL INFOTECH PVT LTD

ITA/26/202610/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAN KUMAR BERI,NEW DELHI vs ITO-WARD 67(1), DELHI, NEW DELHI

ITA 263/DEL/2026[2022-23]Status: Disposed10/2/2026AY 2022-23

Sh. Satbeer Singh Godara (Judicial Member)

RAKESH SHARMA,DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 251/DEL/2026[2011-2012]Status: Disposed10/2/2026AY 2011-2012

Sh. Satbeer Singh Godara (Judicial Member)