ITAT Delhi Bench
78,252 judgments
RAMAN GARG,NARNAUL vs ITO, WARD-1, NARNAUL
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I NOIDA, NOIDA vs M/S IT ENFRASERVICES PRIVATE LIMITED, NOIDA
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, DELHI vs SMT. SUDESH GAHLOT, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MALL HOTEL LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI
SHRI C.N. PRASAD (Judicial Member)
ABHIMANYU NATH,NEW DELHI vs ITO WARD 30(1), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
P & R ENGINEERING SERVICES PRIVATE LIMITED.,NEW DELHI vs CIRCLE 19(1), DELHI, DCIT, NEW DELHI, INDIA
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HEMANT KUMAR, ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KASTURI JEWELLERS PVT. LTD., DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER-2(1), MORADABAD, MORADABAD vs RITU BHANDULA, MORADABAD
NEW DELHI U.P ROAD CARRIERS PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SH.SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LIFELONG REAL ESTATE PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 13(1), DELHI
SHRI SUDHIR KUMAR (Judicial Member), MRS. RENU JAUHRI (Accountant Member)
ALFA MODERN MOBILES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 2(1), CR BUILDING
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INDIA INFRASTRUCTURE FINANCE COMPANY LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, I.P. ESTATE, NEW DELHI
DCIT CIRCLE-28(1) , CIVIC CENTRE NEW DELHI vs ASHWANI KHURANA, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-20(1), , DELHI vs PREM SOFTECH PRIVATE LIMITED, UDYOG VIHAR, GURUGRAM
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), NEW DELHI, I.P.ESTATE, NEW DELHI vs BEACON HIGHER EDUCATION SERVICES PRIVATE LIMITED, VASANT KUNJ, NEW DELHI
SHRI VIMAL KUMAR, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE vs RAMAN GUPTA, DELHI
SHRI SUDHIR KUMAR (Judicial Member), MS. RENU JAUHRI (Accountant Member)
RAMAN GUPTA,DELHI vs ACIT CENTRAL CIRCLE 17, NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), MS. RENU JAUHRI (Accountant Member)
FAIZAN AHMAD,DEHRADUN vs PR.CIT, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
BEACON HIGHER EDUCATION SERVICES PVT LTD,NEW DELHI vs ACIT CIRCLE-4(2), NEW DELHI
SHRI VIMAL KUMAR, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
SINGLA REALTERS LTD,NEW DELHI vs ITO WARD - 23(4), NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)