ITAT Delhi Bench
78,252 judgments
MUQEEM KHAN,SAHARANPUR vs ITO-WARD-3(3)(3), SAHARANPUR
SANJEEV GUPTA,KARNAL vs WARD-1, KARNAL, AAYAKAR BHAWAN, SECTOR-, KARNAL
BRAHAM PRAKASH,GAUTAM BUDDHA NAGAR vs WARD 5(1)(2), NOIDA, NOIDA, UP
Sh. Satbeer Singh Godara (Judicial Member)
PUSPHA DEVI,CHHATARI, BULANDSHAHR vs INCOME TAX OFFICER, WARD-3, BULANDSHAHR
Sh. Satbeer Singh Godara (Judicial Member)
NEM CHAND JAIN,DELHI vs DCIT, CIRCLE- 58(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
LAMBENT ENGINEERING PVT LTD.,DELHI vs ITO WARD 15(1), DELHI
PREM PARKASH,NEW DELHI, DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI, NEW DELHI, DELHI
SHRI C.N. PRASAD (Judicial Member)
INCOME TAX OFFICER, WARD-1(1),, NEW DELHI vs ADONIA SYSTEMS PRIVATE LIMITED, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, DELHI vs SHIVLI AGARWAL, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, DELHI vs SHIVLI AGARWAL, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, DELHI vs SHIVLI AGARWAL, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
INSTITUTE OF ORIENT PHILOSOPHY,VRINDAVAN vs THE DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, GHAZIABAD
SH. SUDHIR KUMAR, JUDICIAL, MEMBER AND SH. MANISH AGARWAL, ACCOUNTANT, MEMBER
K & S FINCON PVT LTD,ALIGARH vs ITO WARD 14(1), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VIKAS AGARWAL,BULANDSHAHR vs ACIT, CENTRAL CIRCLE, MEERUT
M/S A K LANDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S A K LANDCON PVT. LTD,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S A K LANDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE 28, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S A K LANDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE 28, , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S A K LANDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S A K LANDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
