ITAT Delhi Bench
78,271 judgments
M/S. AECOM INDIA PVT. LTD.,,GURGAON vs DCIT, GURGAON
TIMES INTERNET LIMITED ,DELHI vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE (NFAC),, DELHI
YOONIL INDIA PRIVATE LIMITED,NOIDA vs DCIT CIRCLE-25(1), DELHI
ANKUR RAMESH VAHI, GURGAON vs ITO WARD 1(1) GURGAON, GURGAON
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RUBY SINGH,DELHI vs DCIT,CENTRAL CIRCLE-8, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KAILASH KUMAR,HARYANA vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAILASH KUMAR,HARYANA vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAILASH KUAMR,HARYANA vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAILASH KUMAR,HARYANA vs DCIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAILASH KUMAR,HARIYANA vs DCIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INUUS INFRASTRUCTURE(P) LTD.,HARYANA vs DCIT, NEW DELHI
DASHMESH EDUCATIONAL CHARITABLE TRUST,DELHI vs DCIT(E),CIRCLE 1(1), NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRADEEP KUMAR,GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, DELHI vs PAYAL GARG, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEEPSONS (INDIA) PVT LTD,DELHI vs ASSTT COMMISSIONER OF INCOME TAX, CIRCLE 7(1), DELHI, DELHI
1 ITA No. 3741/Del/2025 Deeposns (India) Pvt. Ltd. Vs. ACIT IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘F’ NEW DELHI) BEFORE SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No. 3741/Del/2025 (A.Y. 2017-18) Deepsons (India) Pvt. Ltd. Vs Assistant Commissioner of 31st Floor, Community Income Tax, Centre, Wazirpur Industrial Circle 7(1), Area, Delhi Delhi PAN: AAACD3267B Appellant Respondent Assessee by Sh. S. K. Gupta, CA Revenue by Ms. Harpre
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 NOIDA, NOIDA vs MS. RADHIKA MEHRA, LEGAL HEIR OF LATE SAPNA MEHRA, NOIDA
SUDHIR KUMAR,SONIPAT vs DCIT CENTRAL CIRCLE-31 , DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SUDHIR KUMAR,SONIPAT vs DCIT CENTRAL CIRCLE-31, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)