ITAT Delhi Bench

78,271 judgments

NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI

ITA 3160/DEL/2025[2017-18]Status: Disposed23/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI

ITA 3159/DEL/2025[2016-17]Status: Disposed23/1/2026AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI

ITA 3158/DEL/2025[2015-16]Status: Disposed23/1/2026AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NARENDER SINGH,HARYANA vs ASST. COMMISSIONER OF INCOME TAX, DELHI

ITA 3157/DEL/2025[2014-15]Status: Disposed23/1/2026AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT CIRCLE-28(1) DELHI, NEW DELHI vs METOROPOL CORPORATION INDIA, NEW DELHI

ITA 29/DEL/2025[2017-18]Status: Disposed23/1/2026AY 2017-18

DALIP JINDAL,DELHI vs PCIT(CENTRAL)DELHI-1, DELHI

ITA 2864/DEL/2025[2018-19]Status: Disposed23/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JINDAL GREEN CROP INTERNATIONAL PVT LTD,DELHI vs PCIT(CENTRAL),DELHI-1, DELHI

ITA 2863/DEL/2025[2018-19]Status: Disposed23/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MEENA MEHRA, DELHI

ITA 2835/DEL/2025[2021-22]Status: Disposed23/1/2026AY 2021-22

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT, DELHI

ITA 2820/DEL/2025[2020-21]Status: Disposed23/1/2026AY 2020-21

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT, DELHI

ITA 2819/DEL/2025[2019-20]Status: Disposed23/1/2026AY 2019-20

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINGER PAYLA,HARYANA vs DCIT, DELHI

ITA 2746/DEL/2025[2018-19]Status: Disposed23/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HAYRANA vs DCIT, DELHI

ITA 2745/DEL/2025[2017-18]Status: Disposed23/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT, DELHI

ITA 2744/DEL/2025[2016-17]Status: Disposed23/1/2026AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT, DELHI

ITA 2743/DEL/2025[2015-16]Status: Disposed23/1/2026AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT, DELHI

ITA 2742/DEL/2025[2014-15]Status: Disposed23/1/2026AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOGINDER PAYLA,HARYANA vs DCIT , DELHI

ITA 2741/DEL/2025[2013-14]Status: Disposed23/1/2026AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TRIVENI IMPEX PRIVATE LIMITED, DELHI

ITA 2681/DEL/2025[2017-18]Status: Disposed23/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SMT. KOMAL TYAGI,NOIDA vs ACIT,CENTRAL CIRCLE-3, DELHI

ITA 2462/DEL/2025[2017-18]Status: Disposed23/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

HASKONINGDHV CONSULTING PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-10(1) , DELHI

ITA 6120/DEL/2024[2021-22]Status: Disposed23/1/2026AY 2021-22

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

LONZA INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, GURGAON

ITA 6010/DEL/2024[2021-22]Status: Disposed23/1/2026AY 2021-22