ITAT Delhi Bench
78,271 judgments
FMI AUTOMOTIVE COMPONENTS PRIVATE LIMITED,MANESAR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JAO- DCIT/ACIT, CIRCLE 7(1), NEW DELHI
IQR ANALYTICS PVT LTD,DELHI vs DCIT, CIRCLE-10 (1), DELHI
VOITH PAPER FABRICS INDIA LIMITED ,FARIDABAD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JAO- DCIT, CIRCLE 1, FARIDABAD), FARIDABAD
COCA-COLA INDIA INC. - INDIA BRANCH OFFICE,GURUGRAM, HARYANA vs ASSISTANT OR DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, GURUGRAM, GURUGRAM, HARYANA
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
AVAYA INDIA PRIVATE LIMITED,MUMBAI vs ASSESSING OFFICER, NFAC, NOT AVAILABLE
GENPACT INDIA PRIVATE LIMITED,DELHI vs ACIT, OSD RANGE-10, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DNATA INTERNATIONAL PRIVATE LIMITED,HARYANA vs DCIT, CIRCLE 1(1), GURGAON OR ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GURGAON
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SIGNIFY INNOVATIONS INDIA LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), HARYANA
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COIM INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2) , DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HASKONINGDHV CONSULTING PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE 10(1), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COCA-COLA INDIA INC- INDIA BRANCH OFFICE,GURGAON, HARYANA vs ASSISTANT OR DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, GURGAON
BEAM GLOBAL SPIRITS AND WINE (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2) ,,, ASSESSMENT UNIT, NFAC, NEW DELHI
AIRBNB INDIA PRIVATE LIMITED,DELHI, INDIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), CENTRAL REVENUE BUILDING, DELHI, DELHI, INDIA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOTOROLA SOLUTIONS INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, GURGAON
AVAYA INDIA PRIVATE LIMITED,MUMBAI vs ASSESSING OFFICER, NFAC, NOT AVAILABLE
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AIRBNB PAYMENTS INDIA PRIVATE LIMITED,GURUGRAM, HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, HARYANA, GURUGRAM, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AT AND T COMMUNICATION SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), OFFICE OF ACIT, CR BUILDING, DELHI
WABTEC LOCOMOTIVE PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 25(1), NEW DELHI, C R BUILDING, NEW DELHI
VALVOLINE CUMMINS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-25(1), DELHI
GENPACT INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)