ITAT Delhi Bench
78,271 judgments
FMI AUTOMOTIVE COMPONENTS PRIVATE LIMITED,GURGAON vs ACIT CIRCLE 7(1), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TOYOTA BOSHOKU DEVICE INDIA PRIVATE LIMITED ,GURGAON, HARYANA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GURGAON, HARYANA
GBT INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JAO - ACIT(OSD), NEW DELHI
SOPRA BANKING SOFTWARE SOLUTIONS INDIA PRIVATE LIMITED,SHIVAJI NAGAR, PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, NOIDA
WIN MEDICARE PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 25(1), DELHI), DELHI
TRIUMPH MOTORCYCLES (INDIA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 25(1),, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BT INDIA PRIVATE LTD. ,DELHI vs ACIT CIRCLE 4(2) , DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
COCA-COLA INDIA INC.,HARYANA vs ACIT, INT.TAXATION CIRCLE GURGOAN, GURGAON
FMI AUTOMOTIVE COMPONENTS PVT LTD,GURGAON vs ACIT, CIRCLE 7(1), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMPLUS KN SOLAR PRIVATE LIMITED,GURGAON vs ITO,WARD- 2(1), DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KADIMI SPECIAL STEELS PRIVATE LIMITED(AMALGAMATED WITH KADIMI TOOL MANUFACTURING COMPANY PRIVATE LIMITED),DELHI vs ACIT, CIRCLE-13(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KADIMI SPECIAL STEELS PRIVATE LIMITED(AMALGAMATED WITH KADIMI TOOL MANUFACTURING COMPANY PRIVATE LIMITED),NEW DELHI vs ACIT, CIRCLE-13(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HONDA INDIA POWER PRODUCTS LTD,NEW DELHI vs ACIT, CIRCLE-10(1), NEW DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
HONDA INDIA POWER PRODUCTS LTD,NEW DELHI vs ACIT, CIRCLE-10(1), NEW DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
BT INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
