← All Benches
ITAT Delhi Bench
78,271 judgments
JINDAL STEEL & POWER LTD.,HISAR vs DCIT, CIRCLE- 1(1), GURUGRAM
ITA 9835/DEL/2019[2014-15]Status: Disposed23/1/2026AY 2014-15
ACIT CIRCLE-8(2), NEW DELHI vs ESS AAR AUTOMOTIVE PVT LTD, NEW DELHI
ITA 9692/DEL/2019[2013-14]Status: Disposed23/1/2026AY 2013-14
ACIT CIRCLE-26(2), NEW DELHI vs V E COMMERCIAL VEHICLES LTD., NEW DELHI
ITA 8415/DEL/2019[2013-14]Status: Disposed23/1/2026AY 2013-14
ACIT, SPL RNAGE-9, NEW DELHI vs VE COMMERCIAL VEHICLES LTD., NEW DELHI
ITA 7729/DEL/2019[2014-15]Status: Disposed23/1/2026AY 2014-15
V E COMMERCIAL VEHICLES LTD.,NEW DELHI vs ADDI. CIT, SPECIAL RANGE-9, NEW DELHI
ITA 7107/DEL/2019[2014-15]Status: Disposed23/1/2026AY 2014-15
V E COMMERCIAL VEHICLES LTD.,NEW DELHI vs ADDI. CIT, SPECIAL RANGE-9, NEW DELHI
ITA 7106/DEL/2019[2013-14]Status: Disposed23/1/2026AY 2013-14
DCIT, CIRCLE-13(1), NEW DELHI vs JAS FORWARDING WORLDWIDE PVT. LTD., GURUGRAM
ITA 4017/DEL/2019[2012-13]Status: Disposed23/1/2026AY 2012-13
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
JAS FORWARDING WORLDWIDE PVT. LTD.,GURUGRAM vs DCIT, CIRCLE-13(1), NEW DELHI
ITA 3386/DEL/2019[2012-13]Status: Disposed23/1/2026AY 2012-13
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
JCIT, SPECIAL RANGE-9, NEW DELHI vs V E COMMERCIAL VEHICLES LTD., NEW DELHI
ITA 277/DEL/2019[2012-13]Status: Disposed23/1/2026AY 2012-13
VE COMMERCIAL VEHICLES LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 9 , NEW DELHI
ITA 134/DEL/2019[2012-13]Status: Disposed23/1/2026AY 2012-13
JINDAL STEEL & POWER LTD.,HISAR vs ACIT, CIRCLE- 1(1), GURUGRAM
ITA 8277/DEL/2018[2013-14]Status: Disposed23/1/2026AY 2013-14
COCA-COLA INDIA INC. INDIA BRANCH OFFICE,GURGAON vs DCIT, INTERNATIONAL TAXATION, CIRCLE, GURGAON
ITA 5031/DEL/2018[2014-15]Status: Disposed23/1/2026AY 2014-15
SRS IT SOLUTIONS P.LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
ITA 3636/DEL/2018[2008-09]Status: Disposed23/1/2026AY 2008-09
ALSTOM BHARAT FORGE POWER PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 2(1), NEW DELHI
ITA 163/DEL/2018[2013-14]Status: Disposed23/1/2026AY 2013-14
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
JINDAL STEEL & POWER LTD.,NEW DELHI vs ACIT, CIRCLE- 1(1), GURGAON
ITA 6674/DEL/2017[2012-13]Status: Disposed23/1/2026AY 2012-13
LUFTHANSA TECHNIK SERVICES INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 506/DEL/2017[2012-13]Status: Disposed23/1/2026AY 2012-13
MEERUT ROLLER FLOUR MILLS PVT. LTD.,UTTAR PRADESH vs ACIT, MEERUT
ITA 2187/DEL/2017[2009-10]Status: Disposed23/1/2026AY 2009-10
M/S. BOSE CORPORATION INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1596/DEL/2017[2008-09]Status: Disposed23/1/2026AY 2008-09
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
M/S. BOSE CORPORATION INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1595/DEL/2017[2007-08]Status: Disposed23/1/2026AY 2007-08
DENSO INDIA PVT. LTD.,NEW DELHI vs JCIT, NEW DELHI
ITA 1441/DEL/2017[2012-13]Status: Disposed23/1/2026AY 2012-13