← All Benches
ITAT Delhi Bench
78,271 judgments
LOCKHEED MARTIN INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 960/DEL/2016[2011-12]Status: Disposed23/1/2026AY 2011-12
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
M/S LUFTHANSA TECHNIK SERVICES INDIA PVT. LTD.,,NEW DELHI vs ACIT, NEW DELHI
ITA 1706/DEL/2016[2011-12]Status: Disposed23/1/2026AY 2011-12
JINDAL STEEL & POWER LTD.,HISAR vs ACIT, GURGAON
ITA 1417/DEL/2016[2011-12]Status: Disposed23/1/2026AY 2011-12
ACIT, NEW DELHI vs M/S. GUPTAJEE & COMPANY, DELHI
ITA 5168/DEL/2015[2011-12]Status: Disposed23/1/2026AY 2011-12
M/S. GUPTAJEE & CO.,DELHI vs JCIT, NEW DELHI
ITA 4761/DEL/2015[2011-12]Status: Disposed23/1/2026AY 2011-12
LUFTHANSA TECHNIK SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1965/DEL/2015[2010-11]Status: Disposed23/1/2026AY 2010-11
DCIT, NEW DELHI vs SH. RAMESH SHARMA, NEW DELHI
ITA 6881/DEL/2014[2010-11]Status: Disposed23/1/2026AY 2010-11
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
M/S. LUFTHANSA TECHNIK SERVICES INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1727/DEL/2014[2009-10]Status: Disposed23/1/2026AY 2009-10
ACIT, MEERUT vs M/S. MEERUT ROLLER FLOUR MILLS (P) LTD., MEERUT
ITA 3895/DEL/2013[2009-10]Status: Disposed23/1/2026AY 2009-10
COCA-COLA INDIA INC.,GURGAON vs DDIT, NEW DELHI
ITA 5223/DEL/2010[2004-05]Status: Disposed23/1/2026AY 2004-05
SAHARA INDIA COMMERCIAL CORPORATION LTD THROUGH MR SHAILENDRA KUMAR VERMA SENIOR MANAGER vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH THROUGH ITS REGISTRAR & ORS.
W.P.(C)/7525/202522/1/2026
PR COMMISSIONER OF INCOME TAX 1 vs SH ABHISHEK TIWARI
ITA/519/202322/1/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX -7 vs M/S TCK ADVISERS PVT. LTD.
ITA/44/202622/1/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX -7 vs M/S TCK ADVISERS PVT. LTD.
ITA - 44 / 202622/1/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/36/202622/1/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/43/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX DELHI XVII vs ROYAL JORDANIAN AIRLINES
ITA/187/200822/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/37/202622/1/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
BSC CANDC JOINT VENTURE vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/40/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/38/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
