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ITAT Delhi Bench
78,271 judgments
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/34/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
INTERNATIONAL BUDDHIST CONFEDERATION vs INCOME TAX OFFICER
ITA/18/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA/41/202622/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA - 41 / 202622/1/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA - 38 / 202622/1/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SANJAY JAIN
ITA - 43 / 202622/1/2026
AITA POLYMERS (P) LTD.,NEW DELHI vs ITO, WARD- 2(1), DELHI
ITA 9138/DEL/2025[2020-21]Status: Disposed22/1/2026AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
REAL VALUE FOODS PRIVATE LIMITED,DELHI vs ITO WARD-21(1), NEW DELHI
ITA 9059/DEL/2025[2019-20]Status: Disposed22/1/2026AY 2019-20
VED PAL BHATIA,DELHI vs ITO WARD 62(1), DELHI
ITA 9017/DEL/2025[2017-18]Status: Disposed22/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
PREM RATAN JOSHI,DELHI vs ITO WARD 58(7), DELHI
ITA 9013/DEL/2025[2017-18]Status: Disposed22/1/2026AY 2017-18
NS ASSOCIATES ,UTTARPRADESH vs ITO WARD -2 (2) (5) , GHAZIABAD
ITA 9012/DEL/2025[2017-18]Status: Disposed22/1/2026AY 2017-18
SHOKINDER KUMAR ,UTTAR PRADESH vs ITO WARD - 2 (3) , GHAZIABAD
ITA 9011/DEL/2025[2011-12]Status: Disposed22/1/2026AY 2011-12
Sh. Satbeer Singh Godara (Judicial Member)
KANCHAN RAWAL ,DELHI vs ITO NFAC WARD - 36 (1) , NEW DELHI
ITA 9010/DEL/2025[2019-20]Status: Disposed22/1/2026AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
C.R. INVESTMENTS,DELHI vs ACIT CIRCLE-28(1), DELHI
ITA 900/DEL/2025[2018-19]Status: Disposed22/1/2026AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KAMLESH TYAGI,DELHI vs OFFICE OF THE COMMISSIONER OF INCOME TAX, APPEAL, DELHI
ITA 8789/DEL/2025[2020-21]Status: Disposed22/1/2026AY 2020-21
Sh. Satbeer Singh Godara (Judicial Member)
SUNIL KUMAR SAXENA,NOIDA vs DELHI, DELHI
ITA 8780/DEL/2025[2020-2021]Status: Disposed22/1/2026AY 2020-2021
Sh. Satbeer Singh Godara (Judicial Member)
KAMAL GUPTA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8776/DEL/2025[2017-18]Status: Disposed22/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
SATENDER KUMAR CHUMBAK,DELHI vs CIT APPEAL, NEW DELHI
ITA 8769/DEL/2025[2013-14]Status: Disposed22/1/2026AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
KALPANA,TYAGI vs ITO WARD 43(1), NEW DELHI
ITA 8768/DEL/2025[2022-23]Status: Disposed22/1/2026AY 2022-23
SHRI SATBEER SINGH GODARA (Judicial Member)
ASHISH KUMAR,GURGAON vs ITO WARD 1(5), GURGAON
ITA 8762/DEL/2025[2017-18]Status: Disposed22/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
