ITAT Delhi Bench
78,271 judgments
VIBHA BHATIA ,DELHI vs ITO WARD 47(2), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
INDERJYOT SINGH,NEW DELHI vs ITO WARD 44(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ORION MANUFACTURING INDIA PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
PARMOD KUMAR,HARYANA vs ITO WARD 1, HISAR
SHRI SATBEER SINGH GODARA (Judicial Member)
RAJ KUMAR KAPOOR,NEW DELHI vs ITO WARD 41(3), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
RANJU GOEL,KARNAL vs ITO WARD 1, KARNAL
Sh. Satbeer Singh Godara (Judicial Member)
RAVINDER PAL SINGH,KARNAL vs ITO WARD 1, KARNAL
SUNDER BAI,VPO. SUNDRAH vs INCOME TAX OFFICER, NARNAUL
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHENDAR KUMAR SONI,DELHI vs INCOME TAX OFFICER, WARD 34(2), NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DCIT CENTRAL CIRCLE -28, NEW DELHI, DELHI vs M/S RAMESHWAR DAYAL EDUCATIONAL TRUST, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT RENU JAUHRI, HON'BLE (Accountant Member)
DCIT CENTRAL CIRCLE -28 NEW DELHI, NEW DELHI vs M/S RAMESHWAR DAYAL EDUCATIONAL TRUST, DELHI
MANJINDER KAUR CHANIANA,NAGPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
ANKIT JAIN,DELHI vs ACIT, CENTRAL CIRCLE 7, NEW DELHI, NEW DELHI
ANKIT JAIN,NEW DELHI vs ACIT, CENTRAL CIRCLE 7, NEW DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
RUCHI JAIN,PANIPAT vs ASSESSING OFFICER, PANIPAT
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
OMKAR NATH PRADEEP KUMAR ,HAPUR vs ITO WARD 2(3)(4), HAPUR
GAURAV BHATIA,DELHI vs ITO WARD-70(5), DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President)