ITAT Delhi Bench
78,271 judgments
SMT. BRIJESH,DELHI vs INCOME TAX OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
BHANWARLAL PAREEK,KOLKATA vs DCIT, CENTRAL CIRCLE-31, DELHI, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
ASHWANI JAIN,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASHWANI JAIN,DELHI vs DCIT, CENTRAL CIRCLE- 30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
IYOGI PRIVATE LIMITED,DELHI vs THE INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MYTH MEDIA SOLUTION PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs AO, ASSESSMENT UNIT INCOME TAX DEPARTMENT, NOIDA, U.P.
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
MURARI LAL HARISH CHAND JAISWAL PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-31, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
ACIT, DELHI vs CARDIO TECHNOVENTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GENPACT MOBILITY SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), RANGE-42, NEW DELHI
ERICSSON INDIA PRIVATE LIMITED (FORMERLY KNOWN AS ERICSSON INDIA GLOBAL SERVICES PRIVATE LIMITED),DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX (DCIT), NEW DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
MY LIFE SECURITIES PRIVATE LIMITED,NEW DELHI vs ITO WARD 17(4), NEW DELHI
BOEING INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2), C.R. BUILDING, I.P ESTATE, NEW DELHI, DELHI 110002, NEW DELHI
AMPLIFON (INDIA) PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE 7, DELHI
BENETTON INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, , CIRCLE 4(2), NEW DELHI, CR BUILDING
FEDERAL MOGUL GOETZE INDIA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI
LINTEC INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1) , CENTRAL DELHI
NEC CORPORATION INDIA PRIVATE LIMITED,DELHI vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD vs SALUJA OVERSEAS PVT. LTD., GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MANISH KHANDELWAL,NEW DELHI vs ITO, WARD-44(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)