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ITAT Delhi Bench

78,271 judgments

INCOME TAX OFFICER, INCOME TAX vs MOHINDER KUMR, PRASHANT VIHAR

ITA 1652/DEL/2024[2021-22]Status: Disposed22/1/2026AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

JH FASHIONS PRIVATE LIMITED vs INCOME TAX OFFICER & ANR.

W.P.(C)/14623/202421/1/2026

PR. COMMISSIONER OF INCOME TAX -4 vs MANAS INFRATECH PVT LTD

ITA/35/202621/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI

ITA 951/DEL/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI

ITA 949/DEL/2025[2014-15]Status: Disposed21/1/2026AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

RAJPAL SINGH,BULANDSHAHR vs ITO, BULANSHAHR

ITA 8637/DEL/2025[2019-20]Status: Disposed21/1/2026AY 2019-20

NIRAMAYA CHARITABLE TRUST,GURGAON vs INCOME TAX EXEMPTIONS FARIDABAD, FARIDABAD

ITA 8636/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SUKHBIR SINGH,PALWAL vs ITO, WARD II(4), , FARIDABAD

ITA 8633/DEL/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

DHARMENDER GREWAL,SONIPAT vs INCOME TAX OFFICER, WARD-1, SONIPAT

ITA 8632/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

KHALID ALI,RAMPUR vs ITO, WARD - 1(3), RAMPUR, RAMPUR, UTTAR PRADESH

ITA 8630/DEL/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

DINESH KHATRI,FARIDABAD vs ACIT CENT CIRCLE 2 FARIDABAD, FARIDABAD

ITA 8625/DEL/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

JUGRAJ SINGH CHAUHAN,NOIDA vs WARD/ASSESSMENT OFFICER, NOIDA, G.B NAGAR

ITA 8618/DEL/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

OLYMPIC ZIPPERS LIMITED,MEERUT vs ITO, WARD 1(2)(1), MEERUT

ITA 8607/DEL/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

SATINDER KAUR,NEW DELHI vs INCOME TAX OFFICER, WARD - 43(1), DELHI, NEW DELHI

ITA 8593/DEL/2025[2022-23]Status: Disposed21/1/2026AY 2022-23

MADAN,C/O AKUL AGARWAL AND ASSOCIATES vs ITO, WARD 1(5), INCOME TAX OFFICE

ITA 8590/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

MAMTA ARORA,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

ITA 8589/DEL/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

DEEPAK KUMAR YADAV,REWARI vs ITO, REWARI

ITA 8579/DEL/2025[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJESH KUMAR,DELHI vs I.T.O WARD 34(5), NEW DELHI

ITA 8576/DEL/2025[2018-2019]Status: Disposed21/1/2026AY 2018-2019

VERONICA GEORGE,GURGAON vs ITO, WARD 29(7), NEW DELHI, NEW DELHI

ITA 8563/DEL/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

CHARANJIT KAUR,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI

ITA 8558/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)