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ITAT Delhi Bench

78,271 judgments

BAJRANG KUMAR AGGARWAL,NEW DELHI vs INCOME TAX OFFICER WARD 72(1) DELHI, NEW DELHI

ITA 8552/DEL/2025[2018-2019]Status: Disposed21/1/2026AY 2018-2019

INCOME TAX OFFICER , PANIPAT vs GAURAV JAIN , PANIPAT

ITA 8549/DEL/2025[2017]Status: Disposed21/1/2026

DCIT, DELHI vs ALAKA MARS PRIVATE LIMITED, DELHI

ITA 8517/DEL/2025[2021-22]Status: Disposed21/1/2026AY 2021-22

KARAN OBEROI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 7581/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

INDERJEET KAUR, NEW DELHI,NEW DELHI vs ITO, WARD 71(3), NEW DELHI, NEW DELHI

ITA 7457/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI

ITA 695/DEL/2025[2020-21]Status: Disposed21/1/2026AY 2020-21

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

NARENRDA KUMAR RAJGHARHIA,NOIDA vs ITO WARD 53 (3) , DELHI

ITA 6353/DEL/2025[2011-12]Status: Disposed21/1/2026AY 2011-12

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

RAJA TRADELINKS PVT LTD,MUMBAI vs DY COMMISSIONER OF INCOME TAX TDS, AAYKAR BHAWAN

ITA 6342/DEL/2025[2022-23]Status: Disposed21/1/2026AY 2022-23

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

INCOME TAX OFFICER, WARD-44(1), DELHI vs VISHAP BAJAJ, DELHI

ITA 6338/DEL/2025[2017]Status: Disposed21/1/2026

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SMT. RENU JAUHRI, HON’BLE (Accountant Member)

LALIT KUMAR,GURUGRAM vs INCOME TAX OFFICER WARD 1(4) GURGAON, GURGAON

ITA 6304/DEL/2025[2015-2016]Status: Disposed21/1/2026AY 2015-2016

SHRI VIKAS AWASTHY, HON'BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

YASHPAL GROVER,NEW DELHI vs INCOME TAX OFFICER, WARD 36(1), DELHI, NEW DELHI

ITA 6280/DEL/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

MUKUL KUMAR YADAV,GURGAON vs CIT APPEALS, NFAC

ITA 6275/DEL/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

JAIVEER NAGAR,GREATER NOIDA vs INCOME TAX OFFICER WARD 1(4) NOIDA, NOIDA

ITA 6270/DEL/2025[2013-14]Status: Disposed21/1/2026AY 2013-14

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

SAPNA JAIN,NEW DELHI vs THE JOINT COMMISSIONER OF INCOME TAX RANGE-63, DELHI

ITA 6269/DEL/2025[2017-2018]Status: Disposed21/1/2026AY 2017-2018

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

SUSHMA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI

ITA 6248/DEL/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SUSHMA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI

ITA 6247/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SUSHMA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI

ITA 6246/DEL/2025[2016-17]Status: Disposed21/1/2026AY 2016-17

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SUSHMA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI

ITA 6245/DEL/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SUSHMA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI

ITA 6244/DEL/2025[2014-15]Status: Disposed21/1/2026AY 2014-15

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DR. SHRIDHAR RA vs AHEB LIMBIKAI DCIT CENTRAL CIRCLE 17 , DELHIVS.ASHWANI KUMAR GUPTA (HUF), KANPUR

ITA 6108/DEL/2025[2013-14]Status: Disposed21/1/2026AY 2013-14