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ITAT Delhi Bench

77,550 judgments

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-298/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-299/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-116/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-118/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-297/200727/2/2009

COMMISSIONER OF INCOME TAX vs INSILCO LIMITED

ITA - 1156 / 200827/2/2009

COMMISSIONER OF INCOME TAX vs INSILCO LTD.

ITA - 873 / 200827/2/2009

INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER

ITA/1156/200726/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER

ITA/1157/200726/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.

ITA - 294 / 200926/2/2009

THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.

ITA - 292 / 200926/2/2009

INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER

ITA-1156/200726/2/2009

INDIAN OIL PANIPAL POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER

ITA-1157/200726/2/2009

DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC.

ITA/856/200825/2/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC. BANGALORE

ITA/860/200825/2/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

COMMISSIONER OF INCOME TAX vs SMT. RASHMI KHANNA

ITA - 74 / 200920/2/2009

COMMISSIONER OF INCOME TAX vs INDUS VALLEY PARTNERS (I) PVT LTD

ITA - 73 / 200920/2/2009

COMMISSIONER OF INCOME TAX vs G4S SECURITY SERVICES INDIA PVT LTD

ITA - 70 / 200918/2/2009

COMMISSIONER OF INCOME TAX vs INTEROCEAN SHIPPING (I) P.LTD.

ITA - 59 / 200916/2/2009

COMMISSIONER OF INCOME TAX DELHI IV vs INDO RAMA SYNTHETIC (I) LTD.

ITA - 61 / 200913/2/2009