← All Benches
ITAT Delhi Bench
77,549 judgments
COMMISSIONER OF INCOME TAX vs HINDUSTAN TIN WORKS LTD
ITA - 55 / 200913/2/2009
COMMISSIONER OF INCOME TAX DELHI I vs BHARTI CELLULAR LTD.
ITA - 48 / 200912/2/2009
THE COMMISSIONER OF INCOME TAX III vs SHAMBHU MERCANTILE LTD.
ITA - 49 / 200910/2/2009
COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD
ITA/791/20076/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NEGOLICE INDIA PVT LTD
ITA/986/20076/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T vs IMI NORGREN HEROIN P.LTD
ITA/477/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI vs AJANTA OFFSET & PACKAGING LTD.
ITA/476/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs SURYA ROSHNI LTD.
ITA/802/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs OCL INDIA LTD
ITA/1063/20076/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.
ITA/546/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MITSUBISHI CORPORATION INDIA P
ITA/969/20076/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX V vs M/S NESTLE INDIA LTD.
ITA/1474/20066/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI III vs SAMTEL COLOR LTD.
ITA/701/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA/344/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA/402/20056/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 456 / 20086/2/2009
COMMISSIONER OF INCOME TAX vs C.J.INTERNATIONAL HOTELS LTD.
ITA - 453 / 20086/2/2009
COMMISSIONER OF INCOME TAX DELHI II vs LEROY SOMER & CONTROLS INDIA P.LTD.
ITA - 407 / 20086/2/2009
CIT vs OCL INDIA LTD
ITA - 1063 / 20076/2/2009
C.I.T vs INDIAN SUGAR EXIM CORPORATION LTD
ITA - 989 / 20086/2/2009