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ITAT Delhi Bench

77,550 judgments

ESTER INDUSTRIES LIMITED

ITA/697/20076/3/2009

COMMISSIONER OF INCOME TAX vs FLEXTRONICS SOFTWARE SYSTEMS LTD.

ITA - 101 / 20093/3/2009

THE COMMISSIOER OF INCOME TAX, vs ANAND PRAKASH

ITA/116/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.

ITA/299/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX vs ANAND PRAKASH

ITA/121/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs INSILCO LTD.

ITA/873/200827/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

THE COMMISSIONER OF INCOME TAX vs ANAND PRAKASH

ITA/122/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.

ITA/298/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs INSILCO LIMITED

ITA/1156/200827/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX DEL vs ANAND PRAKASH

ITA/120/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.

ITA/285/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.

ITA/300/200727/2/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED

ITA-1156/200827/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-285/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-121/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-300/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-122/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-120/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-119/200727/2/2009

COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED

ITA-873/200827/2/2009