← All Benches
ITAT Delhi Bench
77,654 judgments
COMMISSIONER OF INCOME TAX vs FLAWLESS HOLDING & INDUSTRIES LTD
ITA - 1400 / 201017/9/2010
COMMISSIONER OF INCOME TAX vs EPICUREAN HOSPITALITY SERVICES PVT LTD
ITA - 1399 / 201017/9/2010
THE COMMISSIONER OF INCOME TAX vs WHIRLPOOL OF INDIA LTD.
ITA - 1384 / 201016/9/2010
COMMISSIONER OF INCOME TAX vs JAIN MOTORS FINANCE LEASING PVT LTD
ITA - 1379 / 201016/9/2010
ASHOK LALWANI vs INCOME TAX OFFICER
ITA - 947 / 200916/9/2010
INCOME TAX vs IRIS COMPUTERS LTD
ITA/1380/201016/9/2010
INCOME TAX vs MERITON TOWERS PVT. LTD
ITA/1381/201016/9/2010
COMMISSIONER OF INCOME TAX vs IRIS COMPUTERS LTD
ITA - 1380 / 201016/9/2010
COMMISSIONER OF INCOME TAX vs MERITON TOWERS PVT LTD
ITA - 1381 / 201016/9/2010
COMMISSIONER OF INCOME TAX vs LATE SHRI SHIV NARAIN AGGARWAL
ITA - 1370 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs SAUER DANFOSS PVT LTD
ITA - 1361 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA/1274/200714/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
C.I.T vs LEISURE WEAR EXPORTS LTD
ITA/1165/200714/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/56/200914/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs ANIL MINDA
ITA/582/200914/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
THE COMMISSIONER OF INCOME TAX vs ANIL MINDA
ITA - 527 / 200914/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1286 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 1273 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 24 / 200814/9/2010
MARUBENI INDIA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1333 / 200814/9/2010
