← All Benches
ITAT Delhi Bench
77,654 judgments
THE COMMISSIONER OF INCOME TAX vs VANDANA MINDA
ITA - 593 / 200914/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1275 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROS MODICROP LTD.
ITA - 26 / 200814/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICROP LTD.
ITA - 1285 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 67 / 200814/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1270 / 200714/9/2010
COMMISSIONR OF INCOME TAX vs DEEPAK VERMA
ITA - 1431 / 200814/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1274 / 200714/9/2010
INCOME TAX vs SMT. MOTIA RANI BHATIA
ITA/1418/201014/9/2010
COMMISSIONER OF INCOME TAX vs PVT. LTD
ITA/1364/201014/9/2010
THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR
ITA/1362/201014/9/2010
THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR
ITA/1363/201014/9/2010
CIT vs PREM CHAND GARG
ITA - 1416 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR
ITA - 1363 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR
ITA - 1362 / 201014/9/2010
CIT vs VRM GLOBAL INFRASTRUCTURE PVT LTD
ITA - 1364 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs DLF LTD. (EARLIER DLF UNIVERSAL LTD.)
ITA - 431 / 201013/9/2010
COMMISSIONER OF INCOME TAX vs YK JEWELLERS PVT LTD
ITA - 1356 / 201013/9/2010
COMMISSIONER OF INCOME TAX vs BASTI SUGAR MILLS CO LTD
ITA - 1351 / 201013/9/2010
COMMISSIONER OF INCOME TAX DELHI II vs KARL STROZ ENDOSCOPY INDIA P. LTD.
ITA/13/200813/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL