← All Benches
ITAT Delhi Bench
77,657 judgments
COMMISSIONER OF INCOME TAX vs NATIONAL AGRICULTURAL CO-OP. MARKETING FEDERATION OF INDIA LTD.
ITA/839/20093/5/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs INDIAN HANDICRAFTS
ITA/504/20112/5/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DY COMMISSIONER OF INCOME TAX vs INSILCO LTD
ITA/311/201129/4/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX vs SMG ELECTRONICS PVT LTD
ITA - 1921 / 201029/4/2011
Dy. Commissioner of Income Tax vs M/s.Insilco Ltd.
ITA-311/201129/4/2011
SIMLA AUTOMOBILES
ITR-125/199629/4/2011
CIT vs STEEL AUTHORITY OF INDIA LTD
ITA - 692 / 201129/4/2011
DIRECTOR OF INCOME TAX vs AMADEUS GLOBAL TRAVEL DISTRIBUTION
ITA - 689 / 201128/4/2011
CIT vs HIVE COMMUNICATION PVT LTD
ITA - 678 / 201128/4/2011
CIT LARGE TAX PAYERS UNIT vs C & S ELECTRIC LTD
ITA - 651 / 201121/4/2011
COMMISSIONER OF INCOME TAX vs GRANDA SERVICES LTD
ITA/1941/201021/4/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs RBNB SUGAR MILLS LTD
ITA - 644 / 201120/4/2011
CIT vs DIVYA JEWELLERS PVT LTD
ITA - 641 / 201120/4/2011
CIT vs CONVERGYS INDIA SERVICES PVT LTD
ITA - 619 / 20118/4/2011
CIT vs LE PASSAGE TO INDIA TOURS & TRAVELS PVT LTD
ITA/1859/20108/4/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs M/S SAS PHARMACEUTICALS
ITA/1058/20098/4/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs LE PASSAGE TO INDIA TOURS & TRAVELS PVT LTD
ITA - 1859 / 20108/4/2011
CIT vs RAJIV SHUKLA
ITA - 620 / 20118/4/2011
PAWAN KUMAR JAIN
ITA - 647 / 20118/4/2011
AMAZER INVESTMENT & FINANCE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 625 / 20117/4/2011