CIT vs. RBNB SUGAR MILLS LTD
ITA - 644 / 2011HC Delhi20 April 20111 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 20.4.2011 . Present: Ms. Rashmi Chopra, Advocate for the Revenue. . + ITA 644/2011 . . ITAT has relied upon its earlier order in the case of this very assessee pertaining to assessment year 2006-07 on identical issues. Appeal i.e. ITA 457/2011 filed against that order was dismissed by this Court vide orders dated 7th March, 2011 observing that no question of law arises. Following that order, this appeal is also dismissed. . . . . A.K. SIKRI, J. . M.L. MEHTA, J. . APRIL 20, 2011 skb . 3#
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