← All Benches
ITAT Delhi Bench
74,888 judgments
COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF
ITA - 404 / 200711/9/2008
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA/1038/200810/9/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA - 1038 / 200810/9/2008
C.I.T vs DIAMOND PRODUCTS LTD
ITA - 1004 / 20088/9/2008
THE COMMISSIONER OF INCOME TAX XVI vs SHRI S.DHANBAL
ITA - 1228 / 20075/9/2008
COMMISSIONER OF INCOME TAX vs INDIAN VISIT.COM P.LTD.
ITA - 1011 / 20085/9/2008
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA/1107/20071/9/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1107 / 20071/9/2008
DABUR INDIA LIMITED vs COMMISSIONER OF INCOME TAX,
ITA/579/20071/9/2008
COMMISSIONER OF INCOME TAX vs SH. ASHOK DUA
ITA/1085/200529/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI-VII vs SHRI ASHOK DUA
ITA-1085/200529/8/2008
INCOME TAX-V vs SERVICES LTD
ITA/329/200728/8/2008
COMMISSIONER OF INCOME TAX vs NILOFER I.SINGH
ITA - 154 / 200827/8/2008
THE COMMISSIONER OF INCOME TAX vs KAPIL DEV
ITA/1553/200621/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs KAPIL DEV
ITA/1563/200621/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
INCOME TAX, vs OF INDIA PVT. LTD
ITA/111/200821/8/2008
COMMISSIONER OF vs GOVERDHAN INDIA (P) LTD
ITA/947/200818/8/2008
C.I.T vs BANARSI LAL PASSI
ITA - 942 / 200818/8/2008
COMMISSIONER OF INCOME TAX DELHI IV vs GOVERDHAN INDIA P.LTD.
ITA - 947 / 200818/8/2008
COMMISSIONER OF INCOME TAX DEL vs ASIANA AIRLINES
ITA/101/200714/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
