ITAT Delhi Bench

C.I.T vs HUGHES ESCORTS COMMUNICATIONS LTD

C.I.T vs DEEPAK AGGARWAL

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

C.I.T vs DEEPAK AGGARWAL

C.I.T vs MANGLA MARBLES & GRANITE PVT LTD

COMMISSIONER OF INCOME TAX vs DART MANUFACTURING INDIA PVT. LTD

COMMISSIONER OF INCOME TAX DELHI IV vs HOTLINE TELETUBE & COMPONENETS LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX DELHI XI vs BATRA BHATTA CO.

THE COMMISSIONER OF INCOME TAX XVI vs S.DHANABAL

THE COMMISSIONER OF INCOME TAX-XVI vs SHRI S. DHANABAL

COMMISSIONER OF INCOME TAX DELHI I vs NAV MANAV SANSTHAN

SHIVANI TEXTILE LTD. vs ACIT, CIRCLE 8(1)

COMMISSIONER OF INCOME TAX vs SHRI AWANINDRA SINGH

COMMISSIONER OF INCOME TAX (TDS) vs GOLDEN PHOENIX TRAVELS P.LTD.

SHRI P.N.SEHGAL THRU SHRI VIKRAM SEHGAL vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs JYOTI APPARELS

COMMISSIONER OF INCOME TAX vs JYOTI APPARELS

SHRI P.N.SEHGAL THRU vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs JYOTI APPARELS

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION

DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION