← All Benches
ITAT Delhi Bench
74,888 judgments
DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION
ITA/549/200829/7/2008
DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION
ITA/548/200829/7/2008
THE COMMISSIONER OF INCOME TAX DELHI XVII vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST
ITA - 782 / 200828/7/2008
THE COMMISSIONER OF INCOME TAX XVII vs FOOD CORPORATION OF INDIA
ITA - 808 / 200828/7/2008
COMMISSIONER OF INCOME TAX XVII vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND P.LTD.
ITA - 781 / 200828/7/2008
THE COMMISSIONER OF INCOME TAX vs FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST
ITA - 783 / 200828/7/2008
THE COMMISSIONER OF vs FUND TRUST
ITA/781/200828/7/2008
THE COMMISSIONER OF vs FUND TRUST
ITA/783/200828/7/2008
THE COMMISSIONER OF vs FUND TRUST
ITA/808/200828/7/2008
THE COMMISSIONER OF vs FUND TRUST
ITA/782/200828/7/2008
COMMISSIONER OF INCOME TAX DELHI vs ANSAL PROPERTIES & IND. P.LTD.
ITA - 68 / 200824/7/2008
COMMISSIONER OF INCOME TAX vs TOTAL CARE LTD.
ITA - 769 / 200821/7/2008
THE COMMISSIONER OF INCOME TAX XVII, NEW DELHI vs TOTAL CARE LTD.
ITA - 768 / 200821/7/2008
COMMISSIONER OF INCOME TAX vs RBG INVESTMENT & FINANCE LTD.
ITA - 1034 / 200721/7/2008
COMMISSIONER OF INCOME TAX DELHI V vs RBG INVESTMENT & FINANCE LTD.
ITA - 920 / 200721/7/2008
COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE
ITA/918/200721/7/2008
COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE
ITA/920/200721/7/2008
COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE
ITA/919/200721/7/2008
COMMISSIONER OF INCOME vs RBG INVESTMENT & FINANCE
ITA/1034/200721/7/2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs J.P.M.FARMS P.LTD.
ITA - 7 / 200818/7/2008