← All Benches
ITAT Delhi Bench
74,888 judgments
COMMISSIONER OF INCOME vs J.P.M FARMS (PVT.) LTD
ITA/7/200818/7/2008
THE COMMISSIONER OF INCOME TAX-V vs INDIA LIMITED
ITA/194/200716/7/2008
COMMISSIONER OF INCOME TAX vs SHEKHAR TYAGI
ITA - 687 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs RAMPHAL TYAGI
ITA - 720 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs MADHU TYAGI
ITA - 685 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs H.R.TYAGI
ITA - 664 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs GEETA TYAGI
ITA - 670 / 20087/7/2008
THE COMMISSIONER OF INCOME TAX DELHI III vs SUPER POLYFABRICS LTD.
ITA - 764 / 20087/7/2008
THE COMMISSIONER OF INCOME TAX – XVII vs DHIR GLOBAL INDUSTRIES PVT. LTD.
ITA/677/20084/7/2008
THE COMMISSIONER OF INCOME TAX – XVII vs DHIR GLOBAL INDUSTRIES PVT. LTD.
ITA/679/20084/7/2008
THE COMMISSIONER OF INCOME TAX DELHI XVII vs DHIR GLOBAL INDUSTRIES P. LTD.
ITA - 679 / 20084/7/2008
THE COMMISSIONER OF INCOME TAX XVII vs DHIR GLOBAL INDUSTRIES P. LTD.
ITA - 677 / 20084/7/2008
COMMISSIONER OF INCOME TAX vs ANJALI DUA
ITA - 640 / 20082/7/2008
DIRECTOR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL
ITA - 586 / 200829/5/2008
DHARAM PAL DHINGRA PROP. DHARAMPAL DHINGRA ELECTRONCS vs COMMISSIONER OF INCOME TAX
ITA/36/200828/5/2008
HON'BLE MR. JUSTICE MANMOHAN SINGH,HON'BLE MR. JUSTICE MADAN B. LOKUR
COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs EROS CITY DEVELOPERS P. LTD.
ITA - 540 / 200822/5/2008
COMMISSIONER OF INCOME TAX (TDS) vs GOM OVERSEAS LTD
ITA - 847 / 20077/5/2008
THE COMMISSIONER OF INCOME TAX XVII vs LIVING MEDIA INDIA LTD.
ITA - 1264 / 20076/5/2008
COMMISSIONER OF INCOME TAX vs VALUE CAPITAL SERVICES P.LTD.
ITA - 348 / 200825/4/2008
SIKKA STEEL & HEAT TREATMENT CENTRE NEW DELHI vs COMMISSIONER OF INCOME TAX DELHI & ANR
ITA - 525 / 200825/4/2008