← All Benches
ITAT Delhi Bench
77,550 judgments
DEPUTY DIRECTOR OF INCOME TAX (E) INV. CIRCLE-II vs PETROLEUM SPORTS PROMOTION BOARD
ITA - 265 / 201312/7/2013
COMMISSIONER OF INCOME TAX-I vs BOSE CORPORATION INDIA PVT LTD
ITA - 304 / 201312/7/2013
COMMISSIONER OF INCOME TAX vs TECHNOTREE CONVERGENCE LTD
ITA - 302 / 201310/7/2013
COMMISSIONER OF INCOME TAX -1 vs COASTAL ANDHRA POWER LTD.
ITA - 300 / 201310/7/2013
ACIT vs AJAY KUMAR MUKHERJEE
ITA - 263 / 201310/7/2013
DIT vs JYOTI FOUNDATION
ITA/267/20139/7/2013
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA/141/20109/7/2013
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA/132/20109/7/2013
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA/131/20109/7/2013
COMMISSIONER OF INCOME TAX vs H.B. LEASING & FINANCE LTD.
ITA/6/20004/7/2013
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX vs H.B. LEASING & FINANCE LTD.
ITA - 6 / 20004/7/2013
CIT vs AAR BEE INDUSTRIES
ITA - 149 / 20122/7/2013
CIT vs AAR BEE INDUSTRIES
ITA - 148 / 20122/7/2013
COMMISSIONER OF INCOME TAX -XIII vs RAJINDER KUMAR
ITA/65/20131/7/2013
COMMISSIONER OF INCOME TAX DELHI-XV vs NEENU DUTTA
ITA/279/201331/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-IV vs M/S DELHI PRESS PATRA PRAKASHAN LTD
ITA-779/201031/5/2013
COMMISSIONER OF INCOME TAX-IV vs M/S DELHI PRESS PATRA PRAKASHAN LTD
ITA-451/201031/5/2013
COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN
ITA-1734/200631/5/2013
COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN
ITA-1733/200631/5/2013
COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN
ITA-1732/200631/5/2013
