← All Benches
ITAT Delhi Bench
77,550 judgments
COMMISSIONER OF INCOME-TAX DELHI-XV, NEW DELHI vs SMT. NEENU DUTTA
ITA-279/201331/5/2013
COMMISSIONER OF INCOME TAX-IV vs DELHI PRESS PATRA PRAKASHAN LTD
ITA-480/200531/5/2013
COMMISSIONER OF INCOME TAX-IV vs DELHI PRESS PATRA PRAKASHAN LTD
ITA-302/200231/5/2013
COMMISSIONER OF INCOME TAX-IV vs DELHI PRESS PATRA PRAKASHAN LTD
ITA-151/200231/5/2013
COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN LTD
ITR-49-50/199631/5/2013
COMMISSIONER OF INCOME TAX vs DELHI PRESS PATRA PRAKASHAN LTD
ITA - 451 / 201031/5/2013
COMMISSIONEER OF INCOME TAX vs DELHI PRESS PATRA PRAKASHAN
ITA - 1734 / 200631/5/2013
COMMISSIONER OF INCOME TAX DEL vs DELHI PRESS PATRA PRAKASHAN
ITA - 1733 / 200631/5/2013
COMMISSIONER OF INCOME TAX vs DELH PRESS PATRA PRAKASHAN
ITA - 1732 / 200631/5/2013
THE COMMISSIONER OF INCOME TAX vs DELHI PRESS PATRA PRAKASHAN LT
ITA - 480 / 200531/5/2013
CIT vs DELHI PRESS PATRA PRAKASHAN LTD
ITA - 302 / 200231/5/2013
COMMISSIONER OF INCOME TAX
ITA/302/200231/5/2013
COMMISSIONER OF INCOME TAX
ITA/1732/200631/5/2013
COMMISSIONER OF INCOME TAX
ITA/1734/200631/5/2013
COMMISSIONER OF INCOME TAX
ITA/1733/200631/5/2013
COMMISSIONER OF INCOME TAX
ITA/451/201031/5/2013
COMMISSIONER OF INCOME TAX
ITA/151/200231/5/2013
COMMISSIONER OF INCOME TAX
ITA/779/201031/5/2013
COMMISSIONER OF INCOME TAX
ITA/480/200531/5/2013
ARUN KUMAR GOENKA vs INCOME TAX OFFICER
ITA - 289 / 201331/5/2013
