← All Benches
ITAT Delhi Bench
77,550 judgments
COMMISSIONER OF INCOME TAX DELHI-VI vs VASHULINGA FINANCE PVT LTD
ITA - 274 / 201329/5/2013
CIT VI vs VERIZON INDIA PVT LTD
ITA/277/201329/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT VI vs VERIZON INDIA PVT LTD
ITA/271/201329/5/2013
SHERVANI HOSPITALITIES LTD. vs COMMISSIONER OF INCOME TAX
ITA/804/201128/5/2013
THE COMMISSIONER OF INCOMETEX DELHI II vs JAIN EXPORTS PVT LTD
ITA/235/201324/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs INFOMEDIARY INDIA PVT. LTD
ITA/247/201321/5/2013
COMMISSIONER OF INCOME TAX vs INFOMEDIARY INDIA PVT. LTD
ITA/246/201321/5/2013
COMMISSIONER OF INCOME TAX - IV vs INSECTICIDES (INDIA) LTD
ITA - 609 / 201220/5/2013
COMMISSIONER OF INCOME TAX - IV vs M/s INSECTICIDES (INDIA) LTD
ITA/609/201220/5/2013
COMMISSIONER OF INCOME TAX - IV vs M/s INSECTICIDES (INDIA) LTD
ITA/608/201220/5/2013
NEW DELHI HOTELS LTD vs ACIT
ITA/238/201317/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
NEW DELHI HOTELS LTD vs ACIT
ITA/240/201317/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
NEW DELHI HOTELS LTD vs ACIT
ITA/239/201317/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX - II vs M/S MBL & Co. LTD
ITA/1181/201117/5/2013
COMMISSIONER OF INCOME TAX - II vs M/S MBL & Co. LTD
ITA/573/201217/5/2013
CIT vs KL MALIK & SONS PVT LTD
ITA - 232 / 201315/5/2013
DIRECTORATE OF REVENUE INTELLIGENCE vs CORPORATE AIR CRAFT FUNDING COMPANY LLC & ORS.
LPA/226/201310/5/2013
COMMISSIONER OF INCOME TAX - (C)-III vs FLEX FOODS LTD
ITA/20/201310/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMIOSSIONER OF INCOME TAX-(C)-III vs FLEX FOODS LTD
ITA/21/201310/5/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME-TAX-III vs SAMARA INDIA PVT. LTD
ITA/45/201310/5/2013
