← All Benches
ITAT Delhi Bench
77,550 judgments
KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/1248/201024/7/2013
CASES PERTAINING TO SPL.DIVISION BENCHES
KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 1248 / 201024/7/2013
THE COMMISSIONER OF INCOME TAX-III vs SAPIENT CORPORATION PVT LTD
ITA/288/201323/7/2013
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX-III vs M/S SPIROTECH HEAT EXCHANGERS PVT LTD
ITA - 341 / 201319/7/2013
COMMISSIONER OF INCOME TAX: DELHI -I vs BHARTI AIRTEL LIMITED
ITA/294/201319/7/2013
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA/250/201219/7/2013
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA/210/201219/7/2013
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA/215/201219/7/2013
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA/214/201219/7/2013
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 210 / 201219/7/2013
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 214 / 201219/7/2013
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 215 / 201219/7/2013
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 250 / 201219/7/2013
COMMISSIONER OF INCOME TAX: DELHI -I vs BHARTI AIRTEL LIMITED
ITA - 294 / 201319/7/2013
COMMISSIONER OF INCOME TAX, DELHI-VIII vs PROMILA GROVER
ITA - 292 / 201317/7/2013
COMMISSIONER OF INCOME TAX - I vs CB RICHARD ELLIS SOUTH AISA P. LTD.
ITA - 320 / 201317/7/2013
COMMISSIONER OF INCOME TAX DELHI -IV vs DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORTATION LTD
ITA/92/201316/7/2013
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S QUALCOMM INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX-V, NEW DELHI
ITA - 307 / 201315/7/2013
COMMISSIONER OF INCOME TAX II vs M/S MACL SECURITIES & FINANCE LTD NEW DELHI
ITA - 276 / 201315/7/2013
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOTHER'S PRIDE EDUCATIONAL PERSONA P. LTD
ITA - 305 / 201312/7/2013
