DEPUTY DIRECTOR OF INCOME TAX (E) INV. CIRCLE-II vs. PETROLEUM SPORTS PROMOTION BOARD

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 265/2013 . DEPUTY DIRECTOR OF INCOME TAX (E) INV. CIRCLE-II . ..... Appellant . Through Mr. Karan Khanna, Sr. Standing Counsel with Ms. Asmita Kumar, Advocate. . . . . . versus . . . PETROLEUM SPORTS PROMOTION BOARD ..... Respondent . Through None. . . . CORAM: . HON'BLE MR. JUSTICE SANJIV KHANNA . HON'BLE MR. JUSTICE SANJEEV SACHDEVA . O R D E R . 12.07.2013 . . . . . CM No. 8452/2013 (exemption) in ITA No.265/2013 . . . Exemption allowed subject to all just exceptions. . ITA No.265/2013 . Relist on 1st August, 2013. . . . SANJIV KHANNA, J . . . . . SANJEEV SACHDEVA, J . JULY 12, 2013 . st . . . $ 2 .