COMMISSIONER OF INCOME TAX -1 vs. COASTAL ANDHRA POWER LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 300/2013 . COMMISSIONER OF INCOME TAX -1 ..... Appellant . Through . . . versus . . . COASTAL ANDHRA POWER LTD. ..... Respondent . Through Ms. Preeti Bhardwaj, Advocate. . . . CORAM: . HON'BLE MR. JUSTICE SANJIV KHANNA . HON'BLE MR. JUSTICE SANJEEV SACHDEVA . O R D E R . 10.07.2013 . . . Issues raised by the Revenue in the present appeal is covered against them by decision of this Court in CIT III vs. Sasan Power Ltd., ITA 10/2012 decided on 06.01.2012,. Counsel for respondent has stated that other ITAs filed by Revenue on the same issue have been dismissed. . In view of the aforesaid, we do not think any substantial question of law arises. The appeal is dismissed. . . . . . SANJIV KHANNA, J . . . . . SANJEEV SACHDEVA, J . JULY 10, 2013/st . $ 1 .