← All Benches
ITAT Delhi Bench
78,012 judgments
DCIT, NEW DELHI vs M/S D.R.S. WAREHOUSING (NORTH) PVT. LTD., NEW DELHI
ITA 4354/DEL/2012[2009-10]Status: Disposed16/12/2015AY 2009-10
M/S PALIWAL EXPORTS,PANIPAT vs ACIT, KARNAL
ITA 747/DEL/2011[2002-03]Status: Disposed16/12/2015AY 2002-03
M/S PALIWAL EXPORTS,PANIPAT vs DCIT, KARNAL
ITA 746/DEL/2011[2000-01]Status: Disposed16/12/2015AY 2000-01
ACIT, NEW DELHI vs M/S. EXPRESS EARTH MOVERS & EQUIPMENT PVT. LTD., NEW DELHI
ITA 3288/DEL/2010[2002-03]Status: Disposed16/12/2015AY 2002-03
AERENS BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2308/DEL/2010[2005-06]Status: Disposed16/12/2015AY 2005-06
ITO, WARD-24(2), NEW DELHI vs ANUPAMA GUPTA, NEW DELHI,
ITA 2391/DEL/2006[2001-02]Status: Disposed16/12/2015AY 2001-02
M/S SOUL SPACE PROJECTS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3180/DEL/2013[2006-07]Status: Disposed16/12/2015AY 2006-07
DCIT, NEW DELHI vs SH. SANJIV NANDA, NEW DELHI
ITA 1911/DEL/2013[2007-08]Status: Disposed16/12/2015AY 2007-08
DCIT, NEW DELHI vs M/S INOX DPNC OUTSOURCING SERVICES (P) LTD., NEW DELHI
ITA 1891/DEL/2013[2007-08]Status: Disposed16/12/2015AY 2007-08
MR. SANJEEV NANDA,NEW DELHI vs ACIT, NEW DELHI
ITA 1850/DEL/2013[2007-08]Status: Disposed16/12/2015AY 2007-08
ITO, NEW DELHI vs M/S. PUSHPINDER TULI, NEW DELHI
ITA 4771/DEL/2012[2007-08]Status: Disposed16/12/2015AY 2007-08
COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs JAKSON LTD.
ITA/960/201515/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-21 vs SHRI G. NAND GOPAL
ITA/959/201515/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX - 10 vs MOHINI ORIGINALS
ITA/954/201515/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OFINCOME TAX - 10 vs MOHINI ORIGINALS
ITA/937/201515/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PARAMOUNT IMPEX PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6097/DEL/2013[2008-09]Status: Disposed15/12/2015AY 2008-09
ITO, RISHIKESH vs M/S. DWARIKESH HOTEL, RISHIKESH
ITA 5577/DEL/2013[2010-11]Status: Disposed15/12/2015AY 2010-11
M/S. BRD TEXTILES (P) LTD.,HARYANA vs ACIT, REWARI
ITA 3920/DEL/2013[1995-96]Status: Disposed15/12/2015AY 1995-96
ACIT, REWARI vs M/S. BRD TEXTILES (P) LTD., REWARI
ITA 3618/DEL/2013[1995-96]Status: Disposed15/12/2015AY 1995-96
ACIT, NEW DELHI vs M/S. NUWAVE E- SOLUTIONS PVT. LTD., NEW DELHI
ITA 5782/DEL/2012[2009-10]Status: Disposed15/12/2015AY 2009-10
