← All Benches

ITAT Delhi Bench

78,012 judgments

ITO, NEW DELHI vs M/S. N.S.R. FARMS PVT. LTD., NEW DELHI

ITA 5777/DEL/2012[2007-08]Status: Disposed15/12/2015AY 2007-08

ITO, NEW DELHI vs M/S. N.S.R. FARMS PVT. LTD., NEW DELHI

ITA 5776/DEL/2012[2006-07]Status: Disposed15/12/2015AY 2006-07

MR PUSHPINDER TULI,NEW DELHI vs ITO, NEW DELHI

ITA 4739/DEL/2012[2007-08]Status: Disposed15/12/2015AY 2007-08

M/S. PURI INDUSTRIES,MUZAFFARNAGAR vs ACIT, MUZAFFARNAGAR

ITA 4485/DEL/2012[2009-10]Status: Disposed15/12/2015AY 2009-10

ITO, NEW DELHI vs M/S. GOGIA'S, NEW DELHI

ITA 2270/DEL/2012[2007-08]Status: Disposed15/12/2015AY 2007-08

ACIT, NEW DELHI vs D.V.S. STEELS & ALLOYS PVT. LTD., NEW DELHI

ITA 4238/DEL/2010[2006-07]Status: Disposed15/12/2015AY 2006-07

ACIT, DEHRADUN vs M/S DEHRADUN DUGDH UTPADAK SAHKARI SANGH LTD., DEHRADUN

ITA 2976/DEL/2010[2005-06]Status: Disposed15/12/2015AY 2005-06

M.TECH INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4387/DEL/2014[2007-08]Status: Disposed15/12/2015AY 2007-08

SMT. DEEPIKA BAMMI,NEW DELHI vs ACIT, NEW DELHI

ITA 4177/DEL/2014[2006-07]Status: Disposed15/12/2015AY 2006-07

SH. ANKUR CHAWLA,NEW DELHI vs ACIT, NEW DELHI

ITA 6711/DEL/2013[2010-11]Status: Disposed15/12/2015AY 2010-11

DEHRADYB DUGDH UTPADAK SAHKARI SANGH LTD.,DEHRADUN vs ACIT, DEHRADUN

ITA 2927/DEL/2010[2006-07]Status: Disposed15/12/2015AY 2006-07

DEHRADYB DUGDH UTPADAK SAHKARI SANGH LTD.,DEHRADUN vs ACIT, DEHRADUN

ITA 2926/DEL/2010[2005-06]Status: Disposed15/12/2015AY 2005-06

COMMISSIONER OF INCOME TAX-VIII vs SVP BUILDERS (INDIA)LTD.

ITA/883/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX (C(I)) vs M/S CHATURANAN INDUSTRIES LTD

ITA/197/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

THE PR.COMMISSIONER OF INCOME TAX-21 vs SHRI AKSHAY BHARADWAJ

ITA/958/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VIII vs S.V. LIQUIOR INDIA LTD.

ITA/875/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VIII vs SVP BUILDERS (INDIA) LTD.

ITA/872/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VIII vs S.V. LIQUOR INDIA LTD.

ITA/876/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VIII vs S.V. LIQUOR INDIA LTD.

ITA/965/201515/12/2015

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-VIII vs SVP BUILDERS (INDIA) LIMITED

ITA/871/201515/12/2015