← All Benches
ITAT Delhi Bench
78,012 judgments
ITO, NEW DELHI vs M/S. A.P.S. FOODS (P) LTD., NEW DELHI
ITA 1787/DEL/2012[2003-04]Status: Disposed17/12/2015AY 2003-04
ACIT, NOIDA vs SHRI SANJEEV SRIVASTAVA, NOIDA
ITA 3169/DEL/2014[2005-06]Status: Disposed17/12/2015AY 2005-06
ITO, NEW DELHI vs M/S. FUSSY FINANCIAL SERVICES PVT. LTD., NEW DELHI
ITA 3145/DEL/2014[2004-05]Status: Disposed17/12/2015AY 2004-05
DCIT, NEW DELHI vs SH. MADHUKAR TULSI, GURGAON
ITA 3117/DEL/2014[2008-09]Status: Disposed17/12/2015AY 2008-09
PR. COMMISSIONER OF INCOME TAX DELHI-2 vs BHARTI OVERSEAS PVT. LTD.
ITA/802/201517/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-VIII vs KHANNA BROTHERS,
ITA/967/201517/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR.COMMISSIONER OF INCOME TAX-11 vs M/S KHANNA BROTHERS
ITA/490/201517/12/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-VIII vs KHANNA BROTHERS
ITA/972/201517/12/2015
SHRI DEERAJ SINGH,NEW DELHI vs ITO, FARIDABAD
ITA 5510/DEL/2015[2009-10]Status: Disposed16/12/2015AY 2009-10
M/S. GHAZIABAD DEVELOPMENT AUTHORITY,NEW DELHI vs CIT(E), LUCKNOW
ITA 4009/DEL/2015[]Status: Disposed16/12/2015
SMT BHAGIRATHI DEVI SARAF L/H OF LATE SHRI M.P. SARAF,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 3156/DEL/2015[2007-08]Status: Disposed16/12/2015AY 2007-08
SMT. SUNITA BHAGAT,UTTAR PRADESH vs ITO, NEW DELHI
ITA 3026/DEL/2015[2007-08]Status: Disposed16/12/2015AY 2007-08
SH. PUNEET BHAGAT,UTTAR PRADESH vs ITO, NEW DELHI
ITA 3025/DEL/2015[2007-08]Status: Disposed16/12/2015AY 2007-08
ITO, NEW DELHI vs M/S. RANG TARANG PAINTS CORNER, DELHI
ITA 1296/DEL/2015[2008-09]Status: Disposed16/12/2015AY 2008-09
MAMAN SINGH,DELHI vs JCIT, GURGAON
ITA 1255/DEL/2015[2009-10]Status: Disposed16/12/2015AY 2009-10
M/S. CHUNNU INTERNATIONAL,NEW DELHI vs ACIT, NEW DELHI
ITA 6642/DEL/2013[2004-05]Status: Disposed16/12/2015AY 2004-05
M/S. ADITYA BIRLA GBTL JAN KALYAN TRUST GRASIM BHIWANI TEXTILES LTD.,BHIWANI vs CIT, HISAR
ITA 6594/DEL/2013[]Status: Disposed16/12/2015
M/S LOVI MEHROTRA & ASSOCIATES, CHARTERED ACCOUNTANTS,NEW DELHI vs DCIT, NEW DELHI
ITA 5907/DEL/2013[2010-11]Status: Disposed16/12/2015AY 2010-11
MRS. ANITA,GURGAON vs ITO, GURGAON
ITA 5299/DEL/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
ITO, NEW DELHI vs M/S GREEN OPEN TECHNOLOGIES PVT. LTD., NEW DELHI
ITA 3547/DEL/2013[2004-05]Status: Disposed16/12/2015AY 2004-05
