ITAT Delhi Bench
78,243 judgments
DEEPAK JAISWAL,FARIDABAD vs ITO WARD 1(1), FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
INCOME TAX OFFICER, WARD-1(1)(3), MEERUT, MEERUT vs DIGAMBAR TEXTILES PRIVATE LIMITED, MEERUT
SHRI VIKAS AWASTHY (Judicial Member)
ELAN LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RAJESHVAR,GHAZIABAD vs ASSESSING OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI M. BALAGANESH (Accountant Member)
RAJESHVAR,GHAZIABAD vs ASSESSING OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI M. BALAGANESH (Accountant Member)
RAJESHVAR,GHAZIABAD vs ASSESSING OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI M. BALAGANESH (Accountant Member)
AJAY GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M BALAGANESH (Accountant Member)
MASAWAT LIVELIHOOD FOUNDATION, DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
MASAWAT LIVELIHOOD FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
RAJIV PARKASH MAHNA,DARBHANGA, BIHAR vs ITO WARD 69(8) DELHI, ITO WARD DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
EAST DELHI WASTE PROCESSING COMPANY PRIVATE LIMITED,DELHI vs DCIT CIRCLE 7(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
MUKUL ROHATGI,NEW DELHI vs ACIT CIRCLE 61(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
RAJEEV AGGARWAL,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RAJEEV AGGARWAL,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
AMIT GOYAL HUF,NEW DELHI vs THE INCOME TAX OFFICER, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI MANISH AGARWAL, HON'BLE (Accountant Member)
DCIT, CENTRAL CIRCLE-2, NOIDA vs SHIV SHAKTI CONSTRUCTIONS, GREATER NOIDA
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs JINDAL PIPES LTD, DELHI
JINDAL PIPES LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI
MULTI MANTECH INTERNATIONAL PRIVATE LIMITED,AHMEDABAD vs DCIT CIRCLE 17(1), NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHIV SHAKTI CONSTRUCTIONS,GAUTAM BUDH NAGAR vs DCIT, CENTRAL CIRCLE-II, NOIDA
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)