ITAT Delhi Bench
78,243 judgments
TRIVENI TURBINE LTD,NOIDA vs ACIT, CIRCLE 5(3)(1), NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
CHARU SHEKHAR GUPTA,NEW DELHI vs ACIT, CC-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
CHARU SHEKHAR GUPTA,NEW DELHI vs ACIT, CC-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
CHARU SHEKHAR GUPTA,NEW DELHI vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
CHARU SHEKHAR GUPTA,NEW DELHI vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AON CONSULTING PRIVATE LIMITED vs COMMISSIONER OF INCOME-TAX (APPEALS) & ORS.
AON CONSULTING PRIVATE LIMITED vs COMMISSIONER OF INCOME-TAX (APPEALS) & ORS.
AON CONSULTING PRIVATE LIMITED vs COMMISSIONER OF INCOME-TAX (APPEALS) & ORS.
M/S REAL TIME DATA SERVICES PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-7 & ANR.
BAL KRISHAN GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1) NEW DELHI
SHWETA AGGARWAL,ROHTAK vs INCOME TAX OFFICER, ROHTAK
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PEARTREE ENTAERPRISES PRIVATE LIMITED,DELHI vs ITO WARD 19 (4), DELHI
PRATEEK JOSHI,UJJAIN vs DCIT CENTRAL CIRCLE-19, DELHI, DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
SHANTI DEVI,SAMBHAL vs ITO WARD 1(5), SAMBHAL
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHNA STRATEGIC SERVICES PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHAVEERA RICE WORLD (NOW KNOWN AS MAHAVIRA RICE WORLD LLP),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 46(1), DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
DCIT, DELHI vs ASTER TRADELINKS PRIVATE LIMITED, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
PARK VIEW AUTOMOTIVES PRIVATE LIMITED,DELHI vs ITO, WARD 19(3), DELHI
MS MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
