ITAT Delhi Bench
78,243 judgments
INCOME TAX OFFICER, C R BUILDING vs AGGARWAL ALLOY STEELS PVT LTD, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
SONICA SACHDEVA TH THE LEGAL HEIR DEEPAK SACHDEVA,GHAZIABAD vs ACIT, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member)
INCOME TAX OFFICER, DELHI vs BANSAL INSULATION PRODUCTS PVT. LTD., DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
SUDHIR GANDHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1), DELHI, DELHI
MAX SQUARE LTD,NOIDA vs ITO WARD-5(1)(5), NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KANTI PRASAD FINVEST PRIVATE LIMITED,DELHI vs WARD 14(1), DELHI, NEW DELHI
MS MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
KANTI PRASAD FINVEST PRIVATE LIMITED,DELHI vs WARD 14 (1), DELHI, NEW DELHI
MS MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
SANDEEP KAPUR,GURUGRAM vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S FAIRDEAL INFORMATION TECHNOLOGY PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 9(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S STANCE CONSUMER ELECTRONICS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CC-32, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S STANCE CONSUMER ELECTRONICS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CC-32, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CHARANBIR SINGH SETHI,GURGAON vs ACIT, CENTRAL CIRCLE-19,, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMRIT PAL SINGH CHADHA,GURGAON vs ACIT, CENTRAL CIRCLE-19,, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M.B.D PRINTOGRAPHICS PRIVATE LIMITED, DELHI,NEW DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI
MS MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE 52(1), NEW DELHI vs BHUPINDER SINGH BHALLA, NEW DELHI
MCKINSEY & COMPANY INDIA LLP,DELHI vs ACIT, CIRCLE-29(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MCDONALD'S CORPORATION ,NEW DELHI vs DCIT, CIRCLE- 2(2)(1), INTERNATIONAL TAXATION , NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MCDONALD'S CORPORATION,NEW DELHI vs DCIT, CIRCLE- 2(2)(1), INTL. TAXATION, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MCDONALD'S CORPORATION,NEW DELHI vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
COMMISSIONER OF INCOME TAX - EXEMPTION vs KUSH INNOVATIVE FOUNDATION
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA