ITAT Delhi Bench
78,243 judgments
QUETZAL BUILDTECH PRIVATE LIMITED,HARYANA vs INCOME TAX OFFICER, HARYANA
DCIT, CIRCLE-73(1), DELHI vs CANON INDIA PRIVATE LIMITED, DELHI
BEFORESHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VAIDIK LOK KALYAN TRUST,SONIPAT vs CIT(EXEMPTION), CHANDIGARH
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
AHLCON PARENTERNALS (INDIA) LIMITED,RAJASTHAN, INDIA vs ACIT, CENTRAL CIRCLE - 31, DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
ARJUN SINGH,PALWAL vs INCOME TAX OFFICER WARD 1(1), FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
ASHOK KUMAR,MERRUT vs ITO, MEEUT
SHRI C.N. PRASAD (Judicial Member)
AMIT PAUL,NEW DELHI vs NATIONAL FECELESS ASSESSMENT CENTRE, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI M. BALAGANESH, ACCOUNTANT MEMBER Amit Paul, Flat No. (Accountant Member)
ATOP PRODUCTS PRIVATE LIMITED,DELHI vs AU, ITD, MINISTRY OF FINANCE,GOVERNMENT OF INDIA, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
DHARAMBIR,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
INCOME TAX OFFICER, DELHI vs BHAGAT CONSTRUCTION COMPANY PVT. LTD., DELHI
SAMIR VISHNU KRIPALANI,GURGAON vs DCIT,CIRCLE-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
SAMIR VISHNU KRIPALANI,GURGAON vs DCIT,CIRCLE-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
SANGANERIYA SPINNING MILLS LTD,GURGAON vs DCIT,CIRCLE-23(2), DELHI
SARVO TECHNOLOGIES LTD,DELHI vs DCIT,CENTRAL CIRCLE-19, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,DELHI-8, JHANDEWALAN EXTENSION, NEW DELHI vs POOJA MITTAL, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI vs VENUS PORTFOLIOS PRIVATE LIMITED, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
SH. VIRENDER YADAV,GURGAON vs ITO, GURGAON
SHRI C.N. PRASAD (Judicial Member)
SMT. MADHU GUPTA & ORS. vs COMMISSIONER OF INCOME TAX (APPEALS) & ANR.
GAMMA PIZZAKRAFT (OVERSEAS) PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX ACIT (OSD) DELHI & ORS.
PR COMMISSIONER OF INCOME TAX, DELHI-4 vs KARCHER CLEANING SYSTEMS PRIVATE LIMITED
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
