ITAT Delhi Bench

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE, GHAZIABAD

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE, GHAZIABAD

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE, GHAZIABAD

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE GHAZIABAD, GHAZIABAD

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE GHAZIABAD, GHAZIABAD

GHANSHYAM GUPTA,AGRA vs DCIT CENTRAL CIRCLE GHAZIABAD, GHAZIABAD

HARAKERE SRIKANTA NAGASHWARN,DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

HEIDRICK & STRUGGLES INC,GURGAON, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1)(1), DELHI, DELHI

HEIDRICK & STRUGGLES AUSTRALIA PTY. LTD.,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1)(1), DELHI, DELHI

PR. COMMISSIONER OF INCOME TAX, DELHI-1 vs M/S FLAIR BUILDTECH P. LTD.

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

BRITISH AIRWAYS PLC vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (INT. TAX) 1(1)(2), NEW DELHI & ANR.

ERNST AND YOUNG LLP vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1-2-2, NEW DELHI

REFINITIV US LLC vs THE INCOME TAX OFFICER CIRCLE INT. TAX 1(3)(1) NEW DELHI

PRINCIPAL COMMISSIONER OF INCOME TAX- 10 DELHI vs JAGAT JEWELS

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

PANKAJ GUPTA,FARIDABAD vs ITO WARD 2(1), FARIDABAD

SHRI VIKAS AWASTHY (Judicial Member)

SHRI NARAYAN JAN KALYAN EWAM GRAMIN VIKAS SAMITI,BARNAHAL MAINPURI UP vs ITO EXEMPTION GHAZIABAD, INCOME TAX OFFICE EXEMPTION GHAZIABAD

SHRI VIKAS AWASTHY (Judicial Member)

FINGERTRIP FOODS PRIVATE LIMITED,GURGAON vs ACIT CIRCLE-1(1), GURGAON

SHRI C.N. PRASAD (Judicial Member)

JAGRAM,MANESAR, GURUGRAM vs ASSESSING OFFICER, GURUGRAM, HARYANA

SHRI C.N. PRASAD (Judicial Member)

ASHOK GUPTA,YAMUNA NAGAR vs WARD 52(5), NEW DELHI

SHRI C.N. PRASAD (Judicial Member)

INDIAN FOOTWEARCOMPONENTS MANUFACTURERS ASSOCIATION , NOIDA vs ACIT ASSESSMENT UNIT , ACIT NFAC DELHI

SHRI C.N. PRASAD (Judicial Member)