← All Benches
ITAT Delhi Bench
78,275 judgments
SH. DHANESH KUMAR GUPTA,GHAZIABAD vs ITO, GHAZIABAD
ITA 4220/DEL/2016[2012-13]Status: Disposed28/11/2016AY 2012-13
SUSHIL JAIN,HARYANA vs JCIT, SONEPAT
ITA 1216/DEL/2016[2011-12]Status: Disposed28/11/2016AY 2011-12
DDIT, DEHRADUN vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD., DEHRADUN
ITA 2226/DEL/2014[2009-10]Status: Disposed28/11/2016AY 2009-10
M/S. GARIMA POLYMERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1902/DEL/2014[2008-09]Status: Disposed28/11/2016AY 2008-09
ITO (TDS), ROHTAK vs M/S. L.T. FOODS, SONEPAT
ITA 6488/DEL/2013[2010-11]Status: Disposed28/11/2016AY 2010-11
M/S HILLTOP BUILDERS PVT. LTD.,NAINITAL vs ACIT, NAINITAL
ITA 5609/DEL/2013[2010-11]Status: Disposed28/11/2016AY 2010-11
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SOCIETY FOR PARTICIPATORY RESEARCH IN ASIA
ITA/845/201625/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-I NEW DELHI vs PEPSICO INDIA HOLDINGS PVT.LTD.
ITA/844/201625/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX -V vs M/S PREMIER EXPLORATION SERVICES PVT.LTD
ITA/753/201625/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
ITO (E), NEW DELHI vs M/S. MAIR RAJPUT EDUCATIONAL SOCIETY, NEW DELHI
ITA 4243/DEL/2016[2011-12]Status: Disposed25/11/2016AY 2011-12
SH. SANJAY KUMAR ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 4086/DEL/2016[2008-09]Status: Disposed25/11/2016AY 2008-09
SH. SURESH BHARDWAJ,NEW DELHI vs ITO, NEW DELHI
ITA 3865/DEL/2016[2007-08]Status: Disposed25/11/2016AY 2007-08
SH. ANIRUDH SIKHOLA,HARIDWAR vs ITO, HARIDWAR
ITA 3652/DEL/2016[2010-11]Status: Disposed25/11/2016AY 2010-11
RAJESH KUMAR ARORA,DELHI vs ITO, NEW DELHI
ITA 2861/DEL/2016[2006-07]Status: Disposed25/11/2016AY 2006-07
M/S NEW BORN PACKAGING P. LTD.,GHAZIABAD vs ITO, GHAZIABAD
ITA 131/DEL/2016[2007-08]Status: Disposed25/11/2016AY 2007-08
M/S. PRIMUS ENGG. INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
ITA 1168/DEL/2016[2010-11]Status: Disposed25/11/2016AY 2010-11
DHARAM PAL SINGH,NEW DELHI vs ITO, GHAZIABAD
ITA 6147/DEL/2015[2008-09]Status: Disposed25/11/2016AY 2008-09
MS. PRITI MALICK,DELHI vs ADDL. CIT, NEW DELHI
ITA 6133/DEL/2015[2010-11]Status: Disposed25/11/2016AY 2010-11
MS. PRITI MALICK,DELHI vs ADDL. CIT, NEW DELHI
ITA 6132/DEL/2015[2009-10]Status: Disposed25/11/2016AY 2009-10
DCIT(E), NEW DELHI vs THE ASSOCIATED CHAMBERS OF COMMERCE AND INDUSTRY OF INDIA, NEW DELHI
ITA 5862/DEL/2015[2011-12]Status: Disposed25/11/2016AY 2011-12
