DHARAM PAL SINGH,NEW DELHI vs. ITO, GHAZIABAD
ITA 6147/DEL/2015Status: DisposedITAT Delhi25 November 2016AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Jashim Uddin vs. The State Of Assam And 5 OrsGauhati · 1 Nov 2026
- Mohammed Khadeer Baig vs. The State Of Andhra PradeshAndhra Pradesh · 1 Nov 2026
- Shree Hanumant Steel Traders vs. Assistant CommissionerChhattisgarh · 1 Nov 2026
- V3 Enterprises PVT LTD vs. The State Of ApAndhra Pradesh · 1 Nov 2026
- Zenith Metaplast(P) Limited vs. The State Of Andhra PradeshAndhra Pradesh · 1 Nov 2026