RAJESH KUMAR ARORA,DELHI vs. ITO, NEW DELHI
ITA 2861/DEL/2016Status: DisposedITAT Delhi25 November 2016AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Siddharth Barai (Prop- Siddharth Design Studio) vs. The Superintendent CGST And Central Excise, Balangir RangeOrissa · 4 Nov 2026
- Shashibhusan Moharana vs. The Superintendent Of CGST And Central Excise, DhenkanalOrissa · 4 Nov 2026
- Paramount Tea Marketing PVT. LTD. vs. Union Of INDIA And 3 OrsGauhati · 4 Nov 2026
- M/S Sanjeevini Health Care vs. M/S.Vijayalakshmi And AssociatesKarnataka · 4 Nov 2026
- Trilok Chandra vs. State Tax OfficerUttarakhand · 4 Nov 2026