← All Benches
ITAT Delhi Bench
78,275 judgments
SAMTA KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 5515/DEL/2013[2009-10]Status: Disposed29/11/2016AY 2009-10
M/S QUEENS EDUCATIONAL SOCIETY,NAINITAL vs ITO, HALDWANI
ITA 5496/DEL/2013[2010-11]Status: Disposed29/11/2016AY 2010-11
TEAM COMPUTERS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3663/DEL/2013[2008-09]Status: Disposed29/11/2016AY 2008-09
ACIT, NEW DELHI vs M/S. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 971/DEL/2012[2009-10]Status: Disposed29/11/2016AY 2009-10
ACIT, NEW DELHI vs MS. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 620/DEL/2012[2008-09]Status: Disposed29/11/2016AY 2008-09
ACIT, NEW DELHI vs MS. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 619/DEL/2012[2007-08]Status: Disposed29/11/2016AY 2007-08
ACIT, NEW DELHI vs MS. SUDHIKSHA SINGH, DELHI
ITA 618/DEL/2012[2008-09]Status: Disposed29/11/2016AY 2008-09
ACIT, NEW DELHI vs MS. SUDHIKSHA SINGH, DELHI
ITA 617/DEL/2012[2007-08]Status: Disposed29/11/2016AY 2007-08
ACIT, MUZAFFARNAGAR vs M/S. H.R.J. STEELS (P) LTD., MUZAFFARNAGAR
ITA 6117/DEL/2012[2009-10]Status: Disposed29/11/2016AY 2009-10
HABITAT ROYALE PROJECTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 378/DEL/2012[2009-10]Status: Disposed29/11/2016AY 2009-10
HABITAT ROYALE PROJECTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 377/DEL/2012[2008-09]Status: Disposed29/11/2016AY 2008-09
SAMTA KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 336/DEL/2012[2009-10]Status: Disposed29/11/2016AY 2009-10
SANDEEP SINGH KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 335/DEL/2012[2008-09]Status: Disposed29/11/2016AY 2008-09
SANDEEP SINGH KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 334/DEL/2012[2007-08]Status: Disposed29/11/2016AY 2007-08
COMMISSIONER OF INCOME TAX (CENTRAL)-! vs SHRI SURESH NANDA
ITA/760/201628/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (C)-I vs SHRI SURESH NANDA
ITA/761/201628/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs SHRI SURESH NANDA
ITA/847/201628/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs SHRI SURESH NANDA
ITA/762/201628/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
IMPACT RETAIL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5256/DEL/2016[2011-12]Status: Disposed28/11/2016AY 2011-12
ITO (E), NEW DELHI vs M/S. KATHA, NEW DELHI
ITA 4244/DEL/2016[2010-11]Status: Disposed28/11/2016AY 2010-11
