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ITAT Delhi Bench

81,208 judgments

COMMISSIONER OF INCOME TAX vs M/S INDOCOUNT CHOONGNAM TEXTIL

ITA/802/200531/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANIKA INTERNATIONAL PVT. LTD.,

ITA/99/201831/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S RAM KRISHAN ASSOCIATE P.LT vs COMMISSIONER OF INCOME TAX

ITA/732/200531/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S RAM KRISHAN ASSOCIATE P.LT vs COMMISSIONER OF INCOME TAX

ITA/735/200531/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S RAM KRISHAN ASSOCIATES P.L vs COMMISSIONER OF INCOME TAX

ITA/731/200531/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RMSI PRIVATE LIMITED

ITA/104/201831/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RMSI PRIVATE LIMITED

ITA/103/201831/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S RAM KRISHAN ASSOCIATES vs COMMISSIONER OF INCOME TAX

ITA-735/200531/1/2018

M/S RAM KRISHAN ASSOCIATES vs COMMISSIONER OF INCOME TAX

ITA-732/200531/1/2018

M/S RAM KRISHAN ASSOCIATES vs COMMISSIONER OF INCOME TAX

ITA-731/200531/1/2018

JYOTSNA SURI vs COMMISSIONER OF WELATH TAX DELHI I

WTA/6/200830/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S R & R ARTS vs ACIT , CENTRAL CIRCLE-7

ITA/98/201830/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR.COMMISSIONER OF INCOME TAX-4 vs M/S HERO CORPORATE SERVICE LTD.

ITA/768/201730/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.

ITA/762/200530/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

LALIT SURI THR. LR'S JYOTSA SURI vs COMMISSIONER OF WELATH

WTA/8/200830/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

LALIT SURI THR. LR'S JYOTSNA SURI vs COMMISSIONER OF WEALTH TAX DELHI

WTA/5/200830/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

JYOTSNA SURI vs COMMISSIONER OF WEALTH TAX DELHI I

WTA/7/200830/1/2018

IFTIKHAR ALI KHAN vs COMMISSIONER OF INCOME TAX-11

ITA/98/201730/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-6 vs NOKIA SOLUTIONS & NETWORKS INDIA PVT. LTD.

ITA/96/201830/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX -9 vs M/S W N S MORTGAGE SERVICES PVT LTD.

ITA/807/201730/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA