← All Benches

ITAT Delhi Bench

81,139 judgments

ACIT, HISAR vs M/S. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD., HISAR

ITA 5743/DEL/2014[2005-06]Status: Disposed16/1/2018AY 2005-06

SH. GAUTAM R CHADHA,NEW DELHI vs ACIT, NEW DELHI

ITA 5452/DEL/2014[2005-06]Status: Disposed16/1/2018AY 2005-06

SH. GAUTAM R CHADHA,NEW DELHI vs ACIT, NEW DELHI

ITA 5451/DEL/2014[2005-06]Status: Disposed16/1/2018AY 2005-06

TOWERBASE SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 4146/DEL/2014[2008-09]Status: Disposed16/1/2018AY 2008-09

TOWERBASE SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 4143/DEL/2014[2010-11]Status: Disposed16/1/2018AY 2010-11

SH. ANIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 3777/DEL/2013[2009-10]Status: Disposed16/1/2018AY 2009-10

THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-1 vs GE ENERGY PARTS INC.

ITA/1002/201715/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX ( EXEMPTION) vs CONSTRUCTION INDUSTRY DVELOPMENT COUNCIL

ITA/13/201815/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - 7 vs M/S RAINBOW POWDER COATERS PVT. LTD.

ITA/38/201812/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RAINBOW POWDER COATERS PVT. LTD.

ITA/36/201812/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - 7 vs M/S RAINBOW POWDER COATERS PVT. LTD.

ITA/29/201812/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - 7 vs M/S RAINBOW POWDER COATERS PVT. LTD.

ITA/30/201812/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GUJARAT GUARDIAN LTD.

ITA/995/201710/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX-XII vs RAVIDER AGGARWAL (HUF)

ITA/28/201810/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -9 vs WRIGLEY INDIA PRIVATE LIMITED

ITA/26/201810/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

JUBILANT SECURITIES PVT LTD vs DEPUTY COMMISSIONER OF INCOME-TAX

ITA/1001/201710/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -9 vs WRIGLEY INDIA PRIVATE LIMITED

ITA/21/201810/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs M/S HIND NIHON PROTEINS P. LTD

ITA/655/200510/1/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 vs JAGDISH PRASAD GUPTA

ITA/20/20189/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MARUTI SUZUKI INDIA LIMITED (SUCCESSOR OF SUZUKI POWERTRAIN INDIA LIMITED)

ITA/18/20189/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA