JUBILANT SECURITIES PVT LTD vs. DEPUTY COMMISSIONER OF INCOME-TAX

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ITA/1001/2017HC DelhiDLHC01415570201710 January 2018Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI

Date of Decision: 10.01.2018

+ ITA 1000/2017 & CM No.41760/2017

JUBILANT SECURITIES PVT LTD ..... Appellant

versus

DEPUTY COMMISSIONER OF INCOME-TAX ..... Respondent And connected matters:

+ ITA 1001/2017 & CM No.41761/2017

+ ITA 1014/2017 & CM No.41800/2017

Present: Mr. Gaurav Jain with Mr. Aditya Vohra, Advs. for appellant.

Mr. Asheesh Jain, Senior Standing Counsel, Income Tax Department.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA

O R D E R %

10.01.2018

The appeals are dismissed. For detailed judgment, the decision in ITA No.1000/2017 dated 10.01.2018 may be referred to.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J JANUARY 10, 2018 kks

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