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ITAT Delhi Bench

81,139 judgments

PR. COMMISSIONER OF INCOME TAX - 2 vs BRITISH MOTOR CAR CO.(1934) LTD

ITA/1031/20179/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S FIIT JEE LTD.,

ITA/19/20189/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRO COMMISSIONER OFINCOME TAX - 1. vs M/S AIRPORT AUTHORITY OF INDIA

ITA/12/20188/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN

ITA/7/20188/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs ORIENTAL INTERNATIONAL CO. PVT. LTD.

ITA/9/20188/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN

ITA/11/20188/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN

ITA/10/20188/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

HIMLAND REAL ESTATE PVT.LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/5/20185/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX DEL vs ARUN KUMAR & SONS

WTA/14/20054/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - 6 vs M/S. MOHAN EXPORT INDIA PRIVATE LIMITED

ITA/640/20174/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NATIONAL INFORMATICS CENTRE SERVICES INC.

ITA/897/20164/1/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

IIFCL PROJECTS LTD.,NEW DELHI vs ITO, WARD- 12(1), NEW DELHI

ITA 5163/DEL/2017[2013-14]Status: Disposed4/1/2018AY 2013-14

MORADABAD DEVELOPMENT AUTHORITY,MORADABAD vs ACIT(EXEMPTION), LUCKNOW

ITA 4632/DEL/2017[2013-14]Status: Disposed4/1/2018AY 2013-14

MORADABAD DEVELOPMENT AUTHORITY,MORADABAD vs ACIT(EXEMPTION), LUCKNOW

ITA 4631/DEL/2017[2012-13]Status: Disposed4/1/2018AY 2012-13

PUSHPENDER YADAV,NOIDA vs ITO, WARD-2(4), NOIDA

ITA 4609/DEL/2017[2009-10]Status: Disposed4/1/2018AY 2009-10

SMT. ARUNA CHAUDHARY,NEW DELHI vs ACIT, NEW DELHI

ITA 3443/DEL/2017[2014-15]Status: Disposed4/1/2018AY 2014-15

SMT. ARUNA CHAUDHARY,NEW DELHI vs ACIT, NEW DELHI

ITA 3442/DEL/2017[2013-14]Status: Disposed4/1/2018AY 2013-14

SMT. ARUNA CHAUDHARY,NEW DELHI vs ACIT, NEW DELHI

ITA 3441/DEL/2017[2012-13]Status: Disposed4/1/2018AY 2012-13

M/S. NAGESHWAR BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3352/DEL/2017[2008-09]Status: Disposed4/1/2018AY 2008-09

M/S. NAGESHWAR BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3351/DEL/2017[2007-08]Status: Disposed4/1/2018AY 2007-08