ITAT Delhi Bench
81,208 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S MEHTA CONSTRUCTION CO.
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI IV vs GEE KAY FINANCE & LEASING CO. LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME-TAX-21, vs M/S MEHTA CONSTRUCTION CO.
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI IV vs GEE KAY FINANCE & LEASING CO. LTD.
THE PR. COMMISSIONER OF INCOME TAX -21 vs METAL INDIA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs METRO INSTITUTE OF MEDICAL SCIENCES PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SH. SURINDER MALIK vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs M/S ADAMINE CONSTRUCTION PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs STC DEVELOPERS PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs MKR CONSTRUCTION (P) LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S ORACLE (OFSS) BPO SERVICES PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX vs M/S BASTI SUGAR MILLS CO.LTD.
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX, DE vs M/S HARBANS DISTRIBUTORS LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR COMMISSIONER OF INCOME TAX-6 vs MODERATE LEASING AND CAPITAL SERVICES PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE BANK OF TOKYO - MITSUBISHI UFJ LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANIKA INTERNATIONAL PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA