ITAT Delhi Bench
81,208 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AIRCOM INTERNATIONAL (INDIA) PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs NEC TECHNOLOGIES INDIA PVT. LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs FLEX INTERNATIONAL PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
GE INDIA INDUSTRIAL PVT. LTD. (AS SUCCESSOR IN INTEREST TO GE INDIA TECHNOLOGY CENTRE PVT. LTD., NO vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI-IV
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
GE INDIA INDUSTRIAL PVT. LTD. (AS SUCCESSOR IN INTEREST TO GE INDIA TECHNOLOGY CENTRE PVT. LTD., NO vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI-IV
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs M/S BNR INFOTECH PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MMTC LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs M/S ADAMINE CONSTRUCTION PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OFINCOME TAX -6 vs NATIONAL FERTILIZERS LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-8 vs M/S. SONY INDIA PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RATHI ISPAT PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAXDELHI-08 vs M/S S. CHAND & CO. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX, (EXEMPTIONS), vs CONSULTANCY DEVELOPMENT CENTRE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAXDELHI-08, vs M/S S. CHAND & CO. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8 vs STAR REALTY PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
QUARTZ COMMERCIAL PRIVATE LIMITED vs INCOME TAX OFFICER WARD 20(3)
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
